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Income Tax Appellate Tribunal judgments, 2024

534 judgments · page 6 of 27

Tribunals and Commissions14 May 2024Allowed

DCIT Vs Sushil Kumar Sharma

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0021

Income Tax Act, 1961 — Section 69A, 115, 115BBE, 143(3), 143(3A), 143(3B), 144, 144B, 147
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Tribunals and Commissions03 May 2024Allowed

Techno Construction Vs ITO

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0097

Income Tax Act, 1961 — Section 41(1), 41(4), 142(1), 144, 147, 148, 184(1)Arbitration and Conciliation Act, 1996 — Section 9, 11(6)
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Tribunals and Commissions03 May 2024Allowed

Anil Bhutani Vs DCIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0096

Income Tax Act, 1961 — Section 69C, 115BBE, 131, 132(1), 132(4), 143(3), 144, 145
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Tribunals and Commissions01 May 2024Allowed

Roop Kishore Madan Vs ACIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0072

Income Tax Act, 1961 — Section 10(2)(xi), 10(2)(xv), 36(2), 37
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Tribunals and Commissions01 May 2024Allowed

Openwave Mobility, Inc. Vs DCIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0070

Income Tax Act, 1961 — Section 9(1)(vii), 143(3), 144C(10), 144C(13)Copyright Act, 1957 — Section 14
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Tribunals and Commissions01 May 2024Dismissed

DCIT Vs PGP Charitable Trust

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0069

Income Tax Act, 1961 — Section 12A, 132, 132A, 143(1), 143(3), 143(3), 147, 153C
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Tribunals and Commissions01 May 2024Dismissed

ACIT Vs Yogesh Gambhir

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0002

Income Tax Act, 1961 — Section 68, 132, 132(4), 143(3), 147, 148, 153C
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Tribunals and Commissions30 Apr 2024Allowed

UFO Moviez India Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0107

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(2), 115JB
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Tribunals and Commissions30 Apr 2024Allowed

Asst. CIT Vs M/S Lucky Exports

Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0106

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131, 143(1), 143(2), 194, 195
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