Tribunals and Commissions04 Jan 2024Partly Allowed
Ram Prakash Bhatia Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0008
Income Tax Act, 1961 — Section 68, 131(1A), 133A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 27 of 27
Tribunals and Commissions03 Jan 2024Allowed
Sheena Jain Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0071
Income Tax Act, 1961 — Section 119, 131, 133, 143(3), 144C(13), 147, 153A, 153C, 292B
Tribunals and Commissions03 Jan 2024Dismissed
Income Tax Officer Vs M/S. Antriksh Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0020
Income Tax Act, 1961 — Section 68, 148
Tribunals and Commissions03 Jan 2024Allowed
Ashok Minda Vs ACIT
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 69B, 69C, 119, 131, 133, 143(3), 144C(13), 147, 292B
Tribunals and Commissions03 Jan 2024Allowed
Vaibhav Jain Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0011
Income Tax Act, 1961 — Section 69, 115BBE, 132, 132(4), 143(3), 153A, 234A, 234B, 271(1)(c)
Tribunals and Commissions03 Jan 2024Dismissed
Jaipal Singh Dendsay Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0007
Income Tax Act, 1961 — Section 10(10)(i), 10(10AA), 143(1), 154
Tribunals and Commissions03 Jan 2024Dismissed
Income-Tax Officer Vs M/S J.K. Wood India Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0006
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 69A, 115BBE
Tribunals and Commissions03 Jan 2024Allowed
Automotive Component Manufacturers Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0005
Income Tax Act, 1961 — Section 2(15), 11, 11(2), 11(3), 12, 12A, 143(3), 263
Tribunals and Commissions02 Jan 2024Allowed
Brijwasi Diamonds Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0018
Income Tax Act, 1961 — Section 68, 115BBE
Tribunals and Commissions02 Jan 2024Allowed
Raj Kumar Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0017
Income Tax Act, 1961 — Section 119, 131, 132, 133, 143(3), 144C(13), 147, 153A, 292B
Tribunals and Commissions02 Jan 2024Dismissed
Murari Clothing Pvt. Ltd., Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0004
Income Tax Act, 1961 — Section 68, 271(1)(c)
Tribunals and Commissions02 Jan 2024Allowed
Suresh Kumar Arora Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0003
Income Tax Act, 1961 — Section 10, 10(10), 10(10)(i), 10(10)(ii), 10(10)(iii), 143(3), 147
Tribunals and Commissions02 Jan 2024Partly Allowed
Bhartiya International Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0002
Income-Tax (Dispute Resolution Panel) Rules, 2009 — Rule 13Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 5, 9(1)(vii), 14A, 37, 37(1), 40(a)(i), 69C, 92CA(3), 143(3), 144B, 144C(13), 156, 195
Tribunals and Commissions02 Jan 2024Allowed
Finastra International Financial Systems PTE Ltd. Vs ACIT (International Taxation)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0001
Income Tax Act, 1961 — Section 9(1)(vi)