Tribunals and Commissions12 Jan 2024Partly Allowed
India Flysafe Aviation Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0051
Income Tax Act, 1961 — Section 32, 143, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 25 of 27
Tribunals and Commissions12 Jan 2024Allowed
Mandeep Singh Anand Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0050
Income Tax Act, 1961 — Section 17(2), 69C, 132, 132(4), 139, 143(3), 251(2)
Tribunals and Commissions12 Jan 2024Dismissed
DCIT Vs Sharp Mint Limited
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0049
Income Tax Act, 1961 — Section 37(1), 131, 132, 132(1), 133A, 143(3), 153A
Tribunals and Commissions11 Jan 2024Allowed
Marca Coroma Bathtech Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0045
Income Tax Act, 1961 — Section 36(1)(va), 139(I), 143(1), 154, 250
Tribunals and Commissions11 Jan 2024Partly Allowed
Sunil Kumar Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0044
Income Tax Act, 1961 — Section 132, 132A, 143(3), 255(4), 271AAB, 271AAB(1)(a)(iii), 271AAB(1)(C)
Tribunals and Commissions11 Jan 2024Allowed
Akik Marketing India Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0043
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151
Tribunals and Commissions11 Jan 2024Dismissed
DCIT (Exemption) Vs M/S. Sewa-THDC
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0042
Income Tax Act, 1961 — Section 11(2), 12A, 12AA, 80G
Tribunals and Commissions11 Jan 2024Dismissed
ACIT Vs Indian Institute of Technology
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0041
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 17(2), 17(2)(ii), 201, 201(1), 201(1A)
Tribunals and Commissions11 Jan 2024Allowed
Xebec Hospitality Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0040
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131, 133(6), 147, 148, 153A, 271(1)(C)
Tribunals and Commissions11 Jan 2024Allowed
Zheng Yuan Mobiles Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0039
Income Tax Act, 1961 — Section 30, 36, 37(1), 40A(3), 143(3)
Tribunals and Commissions10 Jan 2024Dismissed
M/S Securico Electronics India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0048
Income Tax Act, 1961 — Section 80IC, 143(1), 234A, 234B, 234C
Tribunals and Commissions10 Jan 2024Partly Allowed
Neha Aviation Management Pvt. Ltd. Vs Centralized Processing Centre
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0047
Income Tax Act, 1961 — Section 2(24), 36, 36(l)(va), 44AB, 143(1), 199
Tribunals and Commissions10 Jan 2024Allowed
Mysore Finlease Pvt Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0046
Income Tax Act, 1961 — Section 43(3), 119, 127, 132, 139, 142(2A), 153A, 153A(1)(a), 153A(1)(b), 153D, 158BG, 292BCentral Excise Act, 1944 — Section 37B
Tribunals and Commissions10 Jan 2024Dismissed
M/S Securico Electronics India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0038
Income Tax Act, 1961 — Section 80IC, 143(1), 234A, 234B, 234C
Tribunals and Commissions10 Jan 2024Allowed
Kulvinder Nath Marwah Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0037
Securities and Exchange Board of India Act, 1992 — Section 12Income Tax Act, 1961 — Section 43(5), 69, 143(3)
Tribunals and Commissions10 Jan 2024Partly Allowed
Madhur Mittal Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0036
Income Tax Act, 1961 — Section 69A, 153C, 153D, 234B, 234C250Evidence Act, 1872 — Section 65B(4)
Tribunals and Commissions10 Jan 2024Allowed
Tara Singh Bindra (HUF) Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0021
Income Tax Act, 1961 — Section 48, 50A, 55A(1)(a), 50C, 143(3)
Tribunals and Commissions09 Jan 2024Allowed
Partap Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0035
Income Tax Act, 1961 — Section 144
Tribunals and Commissions09 Jan 2024Allowed
Gurbans Kaur Virk Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0034
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 234B, 234C
Tribunals and Commissions09 Jan 2024Allowed
Sanjay Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 69C, 139(1), 143(2), 143(3), 147, 148, 151