Tribunals and Commissions17 Jan 2024Partly Allowed
M/S. Polixel Security Systems Pvt. Ltd. Vs Asstt, Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0066
Income Tax Act, 1961 — Section 41, 68, 143(3), 250(6), 271(1)(C)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 24 of 27
Tribunals and Commissions17 Jan 2024Allowed
DCIT Vs Parmarth Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0065
Income Tax Act, 1961 — Section 68, 143(2), 147
Tribunals and Commissions17 Jan 2024Allowed
BCP V Singapore Fvci Pte. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0064
Income Tax Act, 1961 — Section 139, 147, 148, 151
Tribunals and Commissions17 Jan 2024Partly Allowed
Radha Madhav Nishkam Seva Samiti Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0063
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 2(15), 10(23C), 11(4A), 12A, 12AA, 13(8), 80G(5D), 143(3)
Tribunals and Commissions17 Jan 2024Allowed
Lufthansa Cargo AG Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0062
Income Tax Act, 1961 — Section 154, 200A
Tribunals and Commissions17 Jan 2024Allowed
Aep Investments (Mauritius) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0061
Income Tax Act, 1961 — Section 139, 144, 144C, 147, 148, 151(2), 234A, 234B
Tribunals and Commissions17 Jan 2024Dismissed
DCIT Vs M/S. Nidhi Builders (International) Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0060
Income Tax Rules, 1962 — Rule 46A, 46A(a), 46A(b), 46A(c), 46A(d)Income Tax Act, 1961 — Section 30, 36, 36(1)(vi), 36(1)(vii), 36(2), 37, 37(1)
Tribunals and Commissions16 Jan 2024Allowed
Manish Merchants Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0118
Income Tax Act, 1961 — Section 132, 142(1), 143(2), 153C
Tribunals and Commissions16 Jan 2024Allowed
Iris Worldwide Integrated Marketing Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0070
Income Tax Act, 1961 — Section 37(1), 92CA(1), 143(3)
Tribunals and Commissions16 Jan 2024Dismissed
ACIT (TDS) Vs Artemis Medicares Services Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0069
Income Tax Act, 1961 — Section 40(a)(ia), 66A(2), 133A, 139(5), 190(1), 192, 194A, 194J, 195(2), 201(1), 201(1A)
Tribunals and Commissions16 Jan 2024Dismissed
ACIT Vs Westin Hotel Management L.P.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0068
Income Tax Act, 1961 — Section 9, 9(1)(v), 9(1)(vii), 143(3)
Tribunals and Commissions16 Jan 2024Dismissed
I.T.O Vs M/s Placid Buildwell Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0067
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 143(3), 147, 148
Tribunals and Commissions16 Jan 2024Allowed
Neetu Nayyar Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0058
Income Tax Act, 1961 — Section 80C, 143(3), 147, 148, 254
Tribunals and Commissions16 Jan 2024Allowed
DCIT Vs Wah Holidays Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0057
Income Tax Act, 1961 — Section 68
Tribunals and Commissions15 Jan 2024Allowed
Yogesh Gupta Vs Asst. CIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0059
Income Tax Act, 1961 — Section 69, 69A, 143(1), 143(3)
Tribunals and Commissions15 Jan 2024Dismissed/Partly Allowed
ACIT Vs Noida Cyber Park Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0056
Income Tax Act, 1961 — Section 36(1)(iii), 40A(2)(a), 50C, 50C(2), 143(3)
Tribunals and Commissions15 Jan 2024Allowed
Divya Exim Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0055
Income Tax Act, 1961 — Section 132, 132(4), 143(1), 143(3), 153A, 153C
Tribunals and Commissions15 Jan 2024Allowed
Ardom Towergen (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0054
Income Tax Act, 1961 — Section 36(1)(vii), 36(2)(i), 37(1)
Tribunals and Commissions12 Jan 2024Allowed
Mitali Narayan Dey Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0053
Income Tax Act, 1961 — Section 68, 131, 142, 142(1), 143(2), 147, 148
Tribunals and Commissions12 Jan 2024Allowed
Fortune Park Hotels Limited Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0052
Income Tax Act, 1961 — Section 133(6), 139(5), 143(3), 244A