Tribunals and Commissions23 Jan 2024Partly Allowed
Polyspin Filteration India Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0089
Income Tax Act, 1961 — Section 68, 144B, 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 23 of 27
Tribunals and Commissions23 Jan 2024Partly Allowed
Focus Heights Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0088
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 153D
Tribunals and Commissions23 Jan 2024Allowed
Radha Rani Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0087
Income Tax Act, 1961 — Section 143(3), 158BC, 260A
Tribunals and Commissions23 Jan 2024Allowed
Freepathshala Vs Commissioner Of Income-Tax (Exemptions)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0086
Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(iii), 80G, 80G(5)
Tribunals and Commissions23 Jan 2024Dismissed
DCIT Vs Sandhya Sharma
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0085
Income Tax Act, 1961 — Section 132, 132(1), 132A, 132(4A)(i), 153A, 153A(1), 153C, 153C(1), 158BD, 292C(1)(i)
Tribunals and Commissions23 Jan 2024Allowed
M/S. Vayoo Nandan Finance Company Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 115BBE, 131(IA), 133A, 133(6), 143(1), 143(2), 143(3), 147, 148, 148(2), 151, 151(1)
Tribunals and Commissions22 Jan 2024Dismissed
Dy. C.I.T Vs M/S Naveen Infradevelopers & Engineers Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0097
Income Tax Act, 1961 — Section 68, 143(3), 147, 147(3), 148, 148(1), 148(2)
Tribunals and Commissions22 Jan 2024Dismissed
A.C.I.T Vs M/S Lakshya Consultants Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0096
Limitation Act, 1963 — Section 5Income Tax Act, 1961 — Section 153A, 253, 271(1)(c)
Tribunals and Commissions22 Jan 2024Allowed
Rakesh Bansal Vs A.C.I.T.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0095
Income Tax Act, 1961 — Section 69, 69A, 153C, 153C(1), 234A, 234B, 234D
Tribunals and Commissions22 Jan 2024Allowed
DCIT Vs Zync Global Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0094
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 153D
Tribunals and Commissions22 Jan 2024Allowed
Solvay Asia Pacific Pte. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0083
Income Tax Act, 1961 — Section 2(13), 9(1)(vii), 9(1)(vii)(b), 90(2), 115A, 144C, 147, 148
Tribunals and Commissions22 Jan 2024Dismissed
ACIT Vs NTL Lemnis India Pvt Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0082
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 9, 9(1), 40(a)(i), 143(3), 195
Tribunals and Commissions22 Jan 2024Dismissed
Deputy Commissioner Of Income Tax Vs M/S Avichal Buildcon Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0081
Income Tax Act, 1961 — Section 43(1), 80IC, 142(2A), 153A
Tribunals and Commissions19 Jan 2024Allowed
Deevik Garg Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0080
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 147, 148
Tribunals and Commissions19 Jan 2024Allowed
M/S. Prakash Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0079
Tribunals and Commissions19 Jan 2024Partly Allowed
Refop India Company Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0078
Income Tax Act, 1961 — Section 92CA, 143(3), 201(1A)
Tribunals and Commissions18 Jan 2024Allowed
Quami IT Ahadi Muslim Welfare Society Vs CIT(E)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0077
Income Tax Act, 1961 — Section 12A, 12A(a), 12AA, 12AA(1)(a)
Tribunals and Commissions18 Jan 2024Allowed
Techmobia Digital Solutions Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0076
Income Tax Rules, 1962 — Rule 31A(4A)Income Tax Act, 1961 — Section 194IA, 200A, 200A(1)(c), 200A(1)(d), 200A(1)(f), 200(3), 234E, 246
Tribunals and Commissions18 Jan 2024Allowed
Nitin Education Society, Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0075
Income Tax Act, 1961 — Section 10(23C)(iiiad), 11(2), 43(3), 142(1), 271(1)(b), 271(1)(c)
Tribunals and Commissions18 Jan 2024Allowed
Devi DayaL Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0074
Income Tax Act, 1961 — Section 5, 9, 9(1)(iii), 15, 139, 147, 148, 149, 151