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Income Tax Appellate Tribunal judgments, 2024

534 judgments · page 4 of 27

Tribunals and Commissions27 May 2024Allowed

Active Securities Ltd Vs ITO

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0035

Income Tax Act, 1961 — Section 7, 9, 10, 12, 12A, 12AA, 12B, 22, 24, 24(a), 32, 32AB, 32AB(l)(b), 56, 56(1), 56(2), 56(2)(ii), 56(2)(iii), 57, 57(iii), 80IA, 143(3)(ii), 194I, 250
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Tribunals and Commissions24 May 2024Allowed

NTPC Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0044

Income Tax Act, 1961 — Section 143(3), 147, 148
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Tribunals and Commissions22 May 2024Allowed

Honda R & D (India) P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0089

Income Tax Act, 1961 — Section 92CA(3), 130, 142(1), 143(3), 144B, 144C, 144C(1), 144C(5), 144C(8), 144C(13)Information Technology Act, 2000 — Section 13, 13(2)
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Tribunals and Commissions22 May 2024Allowed

Shrikanta Bajaj Vs DCIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0088

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 133(6), 143(1), 143(2), 143(3), 153A
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Tribunals and Commissions22 May 2024Partly Allowed

The South India Club Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0084

Income Tax Act, 1961 — Section 11, 11(a), 11(b), 12, 12A(2), 12AA, 12AB, 139, 139(4), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 147, 250, 254
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Tribunals and Commissions22 May 2024Allowed

Panacea Boitec Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0083

Income Tax Act, 1961 — Section 92BA(i), 92CA(3), 142(1), 143(2), 253(2A)General Clauses Act, 1897 — Section 6, 6(1)
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Tribunals and Commissions21 May 2024Dismissed

ITO Vs Dharampal

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0092

Income Tax Act, 1961 — Section 2(47), 68, 69, 143(3), 147, 148Transfer of Property Act, 1882 — Section 53A, 54
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Tribunals and Commissions21 May 2024Allowed

Arvind Kumar Singh Vs ITO

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0091

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 50C, 144, 147, 148, 250(4)
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Tribunals and Commissions20 May 2024Allowed

Jagdish Kumar Vs ITO

Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0025

Income Tax Act, 1961 — Section 36(1), 36(1)(va), 143(1), 250
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