Tribunals and Commissions03 Jun 2024Allowed
Narayan Vs ITO
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0002
Income Tax Act, 1961 — Section 2(14), 2(14)(iii)(b), 54, 54F, 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 2 of 27
Tribunals and Commissions31 May 2024Allowed
VPSSR Facilities Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0082
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(va), 37(1), 43B, 143, 143(1), 143(1)(a)(ii), 143(1)(a)(iv)
Tribunals and Commissions31 May 2024Allowed
Suchi Agrawal, Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0081
Income Tax Rules, 1962 — Rule 128, 128(9)Income Tax Act, 1961 — Section 80IC, 90, 90A, 90(2), 91, 139(1), 143(1), 154
Tribunals and Commissions31 May 2024Partly Allowed
Paragon XT Vs Income-tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0080
Income Tax Act, 1961 — Section 143(3), 145(3)
Tribunals and Commissions31 May 2024Dismissed
ITO Vs Red Capital P. Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0079
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 36(1)(iii), 68, 133(6), 142(1), 143(2), 143(3), 153C
Tribunals and Commissions31 May 2024Allowed
Goldies Trading Co. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0078
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(38), 14A, 37(1), 140, 142(1), 143(2), 153A, 153A(1)(a), 153A(1)(b), 153C
Tribunals and Commissions31 May 2024Allowed
Denso (Thailand) Co. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0077
Income Tax Act, 1961 — Section 5(2), 9, 9(1)(vii), 90, 143(3), 144C(13), 234A, 234B, 253(1), 270A
Tribunals and Commissions31 May 2024Allowed
Bajaj Capital Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0076
Income Tax Act, 1961 — Section 30, 36, 37, 37(1), 40(C), 40A(5), 142(1), 143(3)
Tribunals and Commissions31 May 2024Dismissed
Dy. C.I.T. Vs CBRE South Asia Private Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0075
Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions31 May 2024Dismissed
DCIT Vs Dheer Chand Sharma
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0074
Income Tax Act, 1961 — Section 132, 132A, 142(2A), 144, 147, 148, 153A
Tribunals and Commissions30 May 2024Allowed
Parish Agarwal HUF Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0064
Income Tax Act, 1961 — Section 80C, 144, 147, 148
Tribunals and Commissions30 May 2024Allowed
M/s. Emaar MGF Land Limited Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0063
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 153A, 153D
Tribunals and Commissions30 May 2024Allowed
S.K.Sharma Contractor Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3), 154, 154(7), 154(8), 220(2), 244A, 246A
Tribunals and Commissions30 May 2024Allowed
Uday Edible Products Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0061
Income Tax Act, 1961 — Section 143(3), 144, 254
Tribunals and Commissions30 May 2024Allowed
Bajaj Travels Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0060
Income Tax Act, 1961 — Section 36(1)(va), 37(1), 43B, 139, 143(1), 143(3)
Tribunals and Commissions30 May 2024Partly Allowed
Sukhma Sons & Associates Vs JCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0059
Income Tax Act, 1961 — Section 28, 36(1)(iii), 43B, 143(3)
Tribunals and Commissions30 May 2024Partly Allowed
ACIT Vs Groz Engineering Tools Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0058
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 40(a)(i), 139(1), 143(3)
Tribunals and Commissions30 May 2024Dismissed
DCIT Vs Ramprastha Properties Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0057
Tribunals and Commissions30 May 2024Dismissed
Income Tax Officer Vs Delta Foods Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0056
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37, 68, 133(6)
Tribunals and Commissions30 May 2024Dismissed
DCIT Vs HTC India Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0055
Income Tax Rules, 1962 — Rule 10AB, 10B(1)(E)Income Tax Act, 1961 — Section 92CA, 271(1)(C)