COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

2,552 judgments · page 5 of 128

Tribunals and Commissions29 Sept 2026

Sabre Marketing Nederland, B.V. Vs The Assistant Commissioner Of Income Tax, Circle – 3(1)(2), Int. Tax, New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5608

Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), 234B, 270A, 143(2), 144C(1), 9(1)(vi)

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Tribunals and Commissions29 Sept 2026

DCIT, Central Circle-28, New Delhi Vs M/s. Aman Buildwell Pvt Ltd

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5604

Income-tax Act, 1961-Section 153C, 153A, 153A(1), 153C(1), 143(3)Finance Act, 2017

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Tribunals and Commissions29 Sept 2026Allowed

Indian Roads Congress Vs Income Tax Exemption, Ward 1(2)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5590

Income Tax Act, 1961-Section 250, 147, 148, 143(3), 12A, 11(1)(d), 11(2), 11(5), 234B, 2(15), 139, 37Direct Tax Laws (Amendment) Act, 1987Amending Act, 1989

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Tribunals and Commissions29 Sept 2026

Vakil Ahmed Vs ITO, Ward 59 (3)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5931

Income-tax Act, 1961-Section 148A(b), 148A(d), 148, 143(2), 142(1), 144, 69, 69A, 132, 694Wealth Tax Act-Section 2(a)Finance Act, 1992

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Tribunals and Commissions29 Sept 2026Allowed

Makrana Tradecom Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · 2024 INSC 754

Income Tax Act, 1961-Section 250, 144B, 148, 143(2), 147, 68, 148A, 148A(b), 148A(d), 149, 149(1)(b)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2021

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Tribunals and Commissions29 Sept 2026Allowed

Mata Dhan Kaur Public School (Part Of Choudhary Meer Singh Society) Vs Income Tax Officer, Ward Exemption-1(4), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5921

Income Tax Act, 1961-Section 250, 147, 144, 148, 148A(d), 151, 149, 10(23C)(iiiad), 69A, 115BBE

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Tribunals and Commissions29 Sept 2026Dismissed

DCIT Vs Electricals and Electronics India Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5919

Income Tax Act, 1961-Section 250, 143(3), 56(2)(viia), 14A, Rule 8DFinance Act, 2022

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Tribunals and Commissions29 Sept 2026Allowed

Faridabad Industrial Training Society Vs ITO Ward- 1 (3) Range-51 Faridabad

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5918

Income-tax Act, 1961-Section 147, 144

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Tribunals and Commissions29 Sept 2026Allowed

M D Overseas Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5917

Income Tax Act, 1961-Section 250, 147, 143(3), 153C, 148, 148A(b), 148A(d), 149(1)(b), 151

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Tribunals and Commissions29 Sept 2026Partly Allowed

Sh. Rahul Chauhan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5913

Income-tax Act, 1961-Section 143(3), 147

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Tribunals and Commissions28 Sept 2026

Usha Chaudhary Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5454

Income-tax Act, 1961-Section 147, 144

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Tribunals and Commissions28 Sept 2026

Emergent Builders Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5450

Income-tax Act, 1961-Section 271(1)(c)

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Tribunals and Commissions28 Sept 2026Allowed

Ms. Sangeeta Sharma Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5641

Income-tax Act, 1961-Section 143(2), 143(3), 147, Explanation 2(c) to Section 147, proviso to Section 147, 148, 139, 142, 151, 153Direct Tax Laws (Amendment) Act, 1987

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Tribunals and Commissions28 Sept 2026Allowed

Priynka Singhal Vs ITO Ward 8(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5636

Income Tax Act, 1961-Section 68, 69C, 120, 124, 127, 142(1), 143(2), 143(3)

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Tribunals and Commissions28 Sept 2026

Lala Sohana Mal Jagmohan Lal Khanna Educational And Charitable Trust Vs CIT Exemptions

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5635

Income Tax Act, 1961-Section 12AA, 80G, 12AB, 11(5)

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Tribunals and Commissions28 Sept 2026Allowed

Artcraft Sales Vs Assessment Unit Income Tax Department

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5634

Income Tax Act, 1961-Section 270A

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Tribunals and Commissions28 Sept 2026

Deputy Commissioner Of Income Tax (Exemption) Vs The Energy And Resources Institute

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5633

Income Tax Act, 1961-Section 11, 12, 13(1)(d), 143(3), 12A, 2(15), 11(5), 164(2), 164, 80G, 12AB(4), 10(23C)Societies Registration Act, 1860Finance Act, 1972-Section 7

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Tribunals and Commissions28 Sept 2026Allowed