Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

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Tribunals and Commissions13 Mar 2026Allowed

Sarit Gupta (HUF) Vs Income Tax Officer Ward-43(6)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3425

Income Tax Act, 1961-Section 147 read with Section 144B, 148, 10(38), 148A(b), 148A(d), 149, 151, 149(1)(b), first proviso to Section 149, third proviso to Section 149, first proviso to Section 149(1)(b), 149A(C), 149A(d)Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021

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Tribunals and Commissions13 Mar 2026Dismissed

Income Tax Officer Vs Sushil Kumar

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3422

Income Tax Act, 1961-Section 147, 144, 144B

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Tribunals and Commissions13 Mar 2026Partly Allowed

Denso International India Private Limited Vs Ld. DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3421

Income Tax Act, 1961-Section 250, 143(1), 143(1)(a)(ii), 143(1)(a)(iv), 43B, 36(1)(va), 115-O

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Tribunals and Commissions13 Mar 2026

International Bridge Technologies Middle East DMCC Vs Deputy Commissioner of Income-Tax, International Taxation, (2)(1)(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3420

Income Tax Act, 1961-Sections 147, 144C(13), 9(1)(vi), 9(l)(vi)Copyright Act, 1957-Sections 2(c), 2(o), 14, 14(a), 14(c), 14(c)(i), 51

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Tribunals and Commissions13 Mar 2026Allowed

M/s H.L. Malhotra and Company Private Limited Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3443

Income-tax Act, 1961-Section 143(3), 24(a)

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Tribunals and Commissions13 Mar 2026

Ajit Singh Vs. Income -Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3442

Income-tax Act, 1961-Section 147, 144, 148, 142(1), 250

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Tribunals and Commissions13 Mar 2026Allowed

MyKaarma.com India Private Limited Vs DCIT, Circle 16(1), Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3441

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Tribunals and Commissions13 Mar 2026Allowed

BMR Overseas Limited Vs DCIT, Circle 4(2)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3440

Income-tax Act, 1961-Sections 143, 147, 144B, 148, 151, 156, 157A, 68, 115BBE, 148A, 148A(a), 148A(b), 148A(d), 149(1)(a), 151(1), 151(2), 151(i), 151(ii)Taxation Laws (Second Amendment) Act, 2016Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)

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Tribunals and Commissions13 Mar 2026Partly Allowed