Tribunals and Commissions13 Mar 2026Dismissed
ITO Vs Smt. Sudharshna Arora
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3445
Income Tax Act, 1961-Section 143(1), 69, 69B, 48, 145
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 253 of 307
Tribunals and Commissions13 Mar 2026
The Dy. Commissioner of Income Tax, Central Circle-68, New Delhi Vs M/s Gupta & Co. Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3444
Income Tax Act, 1961-Section 250(6), 143(3), 153A
Tribunals and Commissions13 Mar 2026Dismissed
DCIT Vs BSES Yamuna Power Limited
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3376
Income Tax Act, 1961-Section 250, 147, 143(3), 139(1), 148, 149, 115JB(2)
Tribunals and Commissions13 Mar 2026
MyKaarma.com India Private Limited Vs DCIT, Circle 16(1), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2928
Tribunals and Commissions12 Mar 2026Allowed
Gangotri Sharma Vs Income Tax Office, Ward-I(2), Meerut
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3461
Income Tax Act, 1961-Section 69, 148, 144, 147 read with Section 144
Tribunals and Commissions12 Mar 2026Allowed
Anuj Gupta Vs Income Tax Officer, Ward 1(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3458
Income Tax Act, 1961-Section 147, 44AB, 68, 115BBE
Tribunals and Commissions12 Mar 2026Partly Allowed
Shivani Gupta Vs Ward-70(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3457
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions12 Mar 2026Allowed
Space 4 Business Solutions P. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3456
Income Tax Act, 1961-Section 69A r.w.s. 115BBE
Tribunals and Commissions12 Mar 2026Allowed
Yuga Printpack P. Ltd. Vs Income Tax Officer, Ward-2(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3452
Income Tax Act, 1961-Section 68, 69
Tribunals and Commissions12 Mar 2026Partly Allowed
Bharat Sardana Vs ITO, Ward 48 (1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3446
Income-tax Act, 1961-Section 133(6), 145
Tribunals and Commissions12 Mar 2026Allowed
Puspa Devi Bagla Vs DCIT, Central Circle-26
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3488
Income Tax Act, 1961-Sections 68, 69A, 69C, 132, 153C, 250, 250(2)(a)
Tribunals and Commissions12 Mar 2026
M/s Ericsson India Global Services Private Limited Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3486
Income-tax Act, 1961-Section 143(13), 144C(3), 254(2), 234B, 234C, 92CD(1), 143(2), 143(3), 143(1), 211, 92CD, 92CD(2), 139, 234A, 208, 210, 209Finance Act, 1987
Tribunals and Commissions12 Mar 2026
Income Tax Officer, Gurgaon, Haryana Vs Ecogreen Energy Gwalior Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3483
Income-tax Act, 1961-Section 271AAC(1)
Tribunals and Commissions12 Mar 2026Dismissed
ACIT, Circle 1(1)(1), Meerut Vs Daffodills Pharmaceuticals Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3481
Income-tax Act, 1961-Section 143(3), 148, 142(1), 263, 147, 144B
Tribunals and Commissions12 Mar 2026Partly Allowed
Splendour Marine Trading FZE Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3480
Income Tax Act, 1961-Section 144C(5), 144C(13), 44B, 44B(1), 44B(2), 4, 5, 28 to 43A
Tribunals and Commissions12 Mar 2026Partly Allowed
M/s Estee India Fund Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3479
Income-tax Act, 1961-Section 143(3), 144C(13), 90(3), 234A, 234B, 234C, 270ACompanies Act, 2013-Section 2(84), 2(81)Securities Contracts (Regulations) Act, 1956 (42 of 1956)-Section 2, clause (h)
Tribunals and Commissions12 Mar 2026Partly Allowed
Sushil Kumar Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3476
Income Tax Act, 1961-Section 147, 68
Tribunals and Commissions12 Mar 2026Allowed
Sh. Surinder Shori Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3475
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions12 Mar 2026Allowed
Narendra Bansal Vs ACIT, Circle 12(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3374
Income Tax Act, 1961-Section 143(3), 68, 143(2)
Tribunals and Commissions12 Mar 2026Allowed
Olivia Tradex Pvt. Ltd. Vs ACIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3362
Income Tax Act, 1961-Section 147, 144