Tribunals and Commissions13 Mar 2026Allowed
Sanjay Jain Vs ITO, Ward-3(3)(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3435
Income Tax Act, 1961-Section 271(1)(c), 145(3), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 252 of 307
Tribunals and Commissions13 Mar 2026Allowed
Vijay Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3434
Income Tax Act, 1961-Section 272A(1)(d), 144, 147, 144B, 148, 115BBE, 271AAC(1)
Tribunals and Commissions13 Mar 2026
Gopi Kishan Makharia Vs ITO-1
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3433
Income Tax Act, 1961-Section 250, 147, 148, 148A(b), 148A(d), 151, 151(ii)
Tribunals and Commissions13 Mar 2026Allowed
Gurgaon One Resident Welfare Association Vs Income Tax Officer, Ward-1(5), Gurgaon
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3432
Income Tax Act, 1961-Section 250, 142(1), 143(2), 143(3), 56, 57, 57(1), 57(iii), 40(ba)
Tribunals and Commissions13 Mar 2026Allowed
Krish Packaging Pvt. Ltd. Vs DCIT, Central Circle
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3431
Income Tax Act, 1961-Section 143(3), 153C, 69, 153A, Explanation 1 of Section 153A
Tribunals and Commissions13 Mar 2026Dismissed
DCIT Vs Dotpe Private Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3430
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions13 Mar 2026Dismissed
DCIT Vs Noida Toll Bridge Company Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3429
Income Tax Act, 1961-Section 139(1), 115JB
Tribunals and Commissions13 Mar 2026Allowed
Rahul Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3428
Income Tax Act, 1961-Section 250, 143(1), 143(2), 69A, 69, 115BBE
Tribunals and Commissions13 Mar 2026
Namah Shivaya Marketing Private Limited Vs Income Tax Officer, Ward-18 (1), Delhi-110002
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3464
Income Tax Act, 1961-Section 250, 143(3), 263, 142(1), 68, 69, 147, 148, 151, 153C, 69C
Tribunals and Commissions13 Mar 2026Allowed
Base Exports Private Ltd. Vs ITO Ward 73(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3463
Income Tax Act, 1961-Section 250, 194C, 194, 196Haryana Development and Regulation of Urban Area Act, 1975-Section 3(3)(a), 3(3)(a)(ii), 2(g)
Tribunals and Commissions13 Mar 2026Dismissed
DCIT Vs Noida Toll Bridge Company Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3462
Income Tax Act, 1961-Section 143(3), 80IA, 80IA(4), 80IA(7), 80-IA(7)
Tribunals and Commissions13 Mar 2026
PBG International Private Limited Vs Income Tax Officer, Ward-19(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3460
Income Tax Act, 1961-Section 250, 147, 144B, 148, 142(1), 151, 145(3), 271(1)(c), 69C, 68
Tribunals and Commissions13 Mar 2026Allowed
Ms. Bestech Hospitalities Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3459
Income Tax Act, 1961-Section 68, 69, 131, 132(1), 133(6), 143(3), 144A, 153A, 153A(1)(b)Companies Act, 2013-Section 271, 272
Tribunals and Commissions13 Mar 2026Allowed
Vaneet Aggarwal Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3455
Income Tax Act, 1961-Section 143(1), 143(2), 142(1), 10(38), 133(6), 69A, 69C, 68, 283, 142(2), 131, 69, 88Indian Evidence Act-Section 102SEBI (Delisting of Equity Shares) Regulations, 2009-Regulation 23
Tribunals and Commissions13 Mar 2026Allowed
M/s. Escorts Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3454
Income-tax Act, 1961-Section 143(3), 37, 30 to 36, 37(1)
Tribunals and Commissions13 Mar 2026Allowed
Smt. Payal Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3453
Income Tax Act, 1961-Section 250, 143(3), 54, 143(2), 54F
Tribunals and Commissions13 Mar 2026Dismissed
M/s. Amrit Banaspati Company Ltd. Vs. DCIT, Central Circle, Ghaziabad
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3451
Income-tax Act, 1961-Section 143(3), 153A, 37(1), 43(1) with Explanation 10, 234B, 234C, 234D
Tribunals and Commissions13 Mar 2026Dismissed
Income Tax Officer Vs Anju Madhan
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3450
Income Tax Act, 1961-Section 54, 54(1), 54(2), 2(47), 45, 22, 143(3)Transfer of Property Act, 1882-Section 53ARegistration Act-Section 17
Tribunals and Commissions13 Mar 2026Partly Allowed
The Bank Of Tokyo-Mitsubishi UFJ Ltd. Vs The DCIT, Circle-3(1)(1), International Taxation, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3449
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 143(2), 144C(1), 44C, 254, 234B, 195, 9(1)(v), 194LC, 260A, 37(1), 28 to Section 43A, 29 to Section 37, 32, 32A, 33, 33A, 40A(3), 40A, 14A, 2(45), 5, 195A, 72, 73, 74, 74A, 28, 43A, clause (i) of Explanation to Section 44C
Tribunals and Commissions13 Mar 2026
M/s Shanti Devi Jain Memorial Trust Vs Income Tax Officer, Exemption, Ghaziabad
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3448
Income Tax Act, 1961-Section 250(6), 143(3), 11(5), 12AA, 80GSocieties Act