COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 254 of 307

Tribunals and Commissions12 Mar 2026

Hindustan Adhesives Ltd. Vs DCIT Central Circle -26

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3335

Income Tax Act, 1961-Section 250, 153C

Tribunals and Commissions12 Mar 2026Allowed

Vandana Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3212

Income Tax Act, 1961-Section 250, 147, 144, 148, 142(1), 69, 249(4)(b)

Tribunals and Commissions12 Mar 2026Dismissed

Mohit Garg Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2973

Income-tax Act, 1961-Section 143(3), 142(1), 133A

Tribunals and Commissions11 Mar 2026Allowed

M/s Micro Finance Industry Network, Chandigarh Vs CIT(E), Chandigarh

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3447

Income-tax Act, 1961-Section 12A(1)(ac)(ii); Section 12AB; Section 80G; Section 13(3); Section 2(15); first proviso to Section 2(15); sub-clause (ii) of the first proviso to Section 2(15); Section 12AB(1)(ac)(ii); Section 12A; Section 12AB(1)(b); Sections 115TD to 115TF; Sections 11 and 12; Section 12A(1)(b); Section 11(4A)Foreign Contribution (Regulation) Act, 2010 (42 of 2010)Telengana Societies Registration Act, 2001

Tribunals and Commissions11 Mar 2026

Vinay Kumar Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3487

Income Tax Act, 1961-Section 250, 249(3)

Tribunals and Commissions11 Mar 2026

Uma Kant Garg Vs Income Tax Officer, Ward-62(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3485

Income-tax Act, 1961-Section 148; Section 151; Section 147; Section 143(2)

Tribunals and Commissions11 Mar 2026

Gurmeet Singh Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3484

Income Tax Act, 1961-Section 250, 144, 69A

Tribunals and Commissions11 Mar 2026

Mr. Satish Chand Tyagi Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3482

Income Tax Act, 1961-Section 250

Tribunals and Commissions11 Mar 2026Allowed

Logics Poweramr Private Limited Vs Asstt. Director Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3478

Income Tax Act, 1961-Section 143(1), 143(1)(a) (including the second proviso), 80IAC, 80IC, 80IA, 80A(5), 80AC, 115JB, 139(1), 139(5), 10A(1A)Indian Companies Act

Tribunals and Commissions11 Mar 2026Allowed

M/S Sidh Farms Vs Income Tax Officer, Ward 55(5)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3477

Income Tax Act, 1961-Section 250, 56(2)(vii)(b)(ii)

Tribunals and Commissions11 Mar 2026

Nitin Dobriyal Vs Ward 2(2)(1), Ghaziabad

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3474

Income Tax Act, 1961-Section 250, 147

Tribunals and Commissions11 Mar 2026Allowed

Bharat Gaurav Pratishthan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3473

Income Tax Act, 1961-Section 250, 154

Tribunals and Commissions11 Mar 2026Allowed

Lala Mahabir Prasad & Sons Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3472

Income Tax Act, 1961-Section 250, 144, 69A

Tribunals and Commissions11 Mar 2026Allowed

Odisha Television Limited Vs Circle-19(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3469

Income Tax Act, 1961-Section 143(1), 143(1)(a), 139(1), 43B, 41, 234B, 234C

Tribunals and Commissions11 Mar 2026Allowed

Sumanto Paul Vs The Assessing Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3468

Income Tax Act, 1961-Section 250, 271(1)(c), 147, 144B

Tribunals and Commissions11 Mar 2026Allowed

Supertech EV Limited Vs ADIT, CPC, Bengaluru/ ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3467

Income Tax Act, 1961-Section 143(1), 115BAA, 154, 139(1), 139(4), 119(2)(b)

Tribunals and Commissions11 Mar 2026Dismissed

HEG Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3466

Income Tax Act, 1961-Section 250, 271(1)(c)

Tribunals and Commissions11 Mar 2026Dismissed

M/s Yashraj Estates Pvt. Ltd. Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3465

Income Tax Act, 1961-Section 250, 271(1)(c)

Tribunals and Commissions11 Mar 2026

Golfworx Ventures Private Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3470

Income Tax Act, 1961-Section 250, 201(1), 201(1A), 143(3)Direct Taxes Vivad Se Vihwas Act, 2020

Tribunals and Commissions11 Mar 2026Allowed

M/s HCL Training & Staffing Services Private Limited Vs Circle 11(1), New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3511

Income-tax Act, 1961-Section 14, 14A, 143(3), 234B, 234CIncome-tax Rules, 1962-Rule 8D(ii), 8D(2)(iii)Finance Act, 2022