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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 256 of 307

Tribunals and Commissions11 Mar 2026

M/s M3M India Pvt. Ltd. Vs JCIT, (OSD) TDS Circle

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3529

Income-tax Act, 1961-Section 201(1), 201(1A), 194I, 194C, 196, 194, first proviso to Section 201(1)Haryana Development and Regulation of Urban Areas Act, 1975-Section 3(3)(a)(ii), 2(g), 3(3)
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Tribunals and Commissions11 Mar 2026

GE Engine Services LLC, USA Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3522

Income Tax Act, 1961-Section 9(1)(vii), Explanation 2 to Section 9(1)(vii), 9(1)(vi), 90, 90(2), 142, 143(2), 143(3), 144C, 144C(1), 144C(5), 144C(13), 194C, 195, 195(1), 234A, 234B, 270A
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Tribunals and Commissions11 Mar 2026

Sudhir Awana Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3516

Income-tax Act, 1961-Section 143(3)/147, 148
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Tribunals and Commissions11 Mar 2026Disposed Of

Jubilant Ingrevia Ltd Vs ACIT-1

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3512

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 92CA(3), 144C(1), 43B, 1151AA, 234A, 234C, 270A, 143(1), 154, 92CA(1)
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