COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 257 of 307

Tribunals and Commissions11 Mar 2026

Kuldeep Vs CIT(A)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3551

Income-tax Act, 1961-Section 144, 147, 151, 148, 46Income Tax Rules-Rule 46A
Tribunals and Commissions10 Mar 2026Allowed

Neeraj Kataria Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3565

Income-tax Act, 1961-Section 2(31), 10(37), 22(1), 56(2)(viii), 57, 57(iv), 144, 144B, 147, 148, 148(1), 156, 159, 221, 221(1), 292BLand Acquisition Act 1894-Section 28
Tribunals and Commissions10 Mar 2026Allowed

Intouch Mobicare Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3513

Income Tax Act, 1961-Section 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), fourth proviso to Section 149(1), 151, 151(i), 151(ii), 151(1), 151(2), 144B, 144C, first proviso to Section 147, first proviso to Section 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, clause (a) of sub-section (1) of Section 3, (a)(ii) of sub-section (1) of Section 3Finance Act, 2021
Tribunals and Commissions10 Mar 2026

Kritika Jain Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3545

Income Tax Act-Section 143(2), 148, 142(1), 139, 147Right to Information Act, 2005-Section 7(1)