Tribunals and Commissions06 Mar 2026
Rishabh Dawar Vs Income Tax Officer Ward 59(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3581
Income Tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 259 of 307
Tribunals and Commissions06 Mar 2026
Prama Jyoti Foundation Vs CIT(Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3580
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii)
Tribunals and Commissions06 Mar 2026Partly Allowed
Span Air Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3579
Income Tax Act-Section 143(1), 154, 154(3), 244A
Tribunals and Commissions06 Mar 2026Partly Allowed
Anish Ahmad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3578
Income Tax Act, 1961-Section 144, 14B
Tribunals and Commissions06 Mar 2026
Varsha Vaswani Vs Assistant Commissioner Of Income Tax Central Circle 7, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3577
Income Tax Act, 1961-Section 132, 153C, 153C first proviso, 153A(1)(b)
Tribunals and Commissions06 Mar 2026
Income Tax Officer Vs The Silk Factory
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3604
Income Tax Act, 1961-Section 147, 144B, 143(3), 143(3A), 143(3B), 69C, 133(6)
Tribunals and Commissions06 Mar 2026Allowed
Richhpal Steel Udyog Private Limited Vs ITO, Ward 2(2), Ghaziabad Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3603
Income Tax Act, 1961-Section 143(3), 147, 148, 151
Tribunals and Commissions06 Mar 2026
Bina Agarwal Vs National Faceless Assessment Centre Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3602
Income Tax Act, 1961-Section 147, 144B, 10(38), 148, 144, 142(1), 271(1)(c)
Tribunals and Commissions06 Mar 2026
Expeditors International (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3601
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 154, 144C(1), 80G, 80G(1), 80G(2), 80G(2)(a), 80G(2)(a)(iiihk), 80G(2)(a)(iiihl), 153(1), 153(4), 144C(10), 920, 92D, 234B, 270A, 37(1), Explanation 2 to Section 37(1), 30 to 36, 43B
Tribunals and Commissions06 Mar 2026Partly Allowed
Pawan Kumar Khera Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3600
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions06 Mar 2026Partly Allowed
Anil Kumar Thakur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3599
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions06 Mar 2026Allowed
Gagan Deep Khattar Vs New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3598
IT Act-Section 147, 144, 144B, 148, 148A, 148A(b), 148A(d), 151, 151(2), 151(ii), 270A, 271AAC, 271AAC(1), 272A(1)(d), 272A(2)(d)Finance Act, 2021
Tribunals and Commissions06 Mar 2026
Milestone Systems A/S Vs Assistant Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3597
Income Tax Act, 1961-Section 143(3), 144C(13)
Tribunals and Commissions06 Mar 2026Allowed
Rajinder Singh Vs DCIT, Income Tax Department Karnal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3596
Income Tax Act, 1961-Section 143(3), 132(1), 69A, 292C, 132, 263, 132(4A)
Tribunals and Commissions06 Mar 2026Allowed
Dhani Loans & Services Ltd. Vs PCIT (Central)-1, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3595
Income Tax Act, 1961-Section 263, 14A, Rule 8D, 143(3), 142(1), 143(2), 40A(2)(b), 36(v)(a), 112A, 271C
Tribunals and Commissions06 Mar 2026
DCIT Vs Milan Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3594
Income Tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions06 Mar 2026
Lalit Kumar Modi Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3593
Income Tax Act, 1961-Sections 139, 139(1), 143(1), 143(2), 143(3), 145A, 147, Explanation 2(b) to Section 147, 148, 148(1), 149 and 153
Tribunals and Commissions06 Mar 2026Allowed
Shri Parasnath Alloys Pvt. Ltd. Vs DCIT, Circle-2, Muzaffarnagar
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3592
Income-tax Act, 1961-Section 143(3), 127(2), 147, 148
Tribunals and Commissions06 Mar 2026
M/s Shiv Shakti Traders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3591
Income Tax Act, 1961-Section 250, 147, 144B, 143(3), 151, 144, 69A, 115BBE, 234A, 234B, 142(1), 68, 148Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions06 Mar 2026Dismissed
DCIT, CC-20, Delhi Vs Narayani Dealers (P) Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3590
Income-tax Act, 1961-Section 68, 132(4), 143(3), 148, 148A(b), 148A(d)