Tribunals and Commissions10 Mar 2026Allowed
Vijay Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3538
Income Tax Act, 1961-Section 147, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 258 of 307
Tribunals and Commissions10 Mar 2026Partly Allowed
National Institute Of Aviation Management And Research Society Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3537
Tribunals and Commissions10 Mar 2026Dismissed
Income Tax Officer Vs Sanjeev Aggarwal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3535
Income Tax Act, 1961-Section 147 read with Section 143(3)
Tribunals and Commissions10 Mar 2026Dismissed
M/s Naincy Convent Educational and Social Welfare Society Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3563
Income Tax Act, 1961-Sections 147, 143(3), 68
Tribunals and Commissions10 Mar 2026Allowed
Ramesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3559
Income Tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions09 Mar 2026Allowed
Jagat Singh Vs ITO Ward 3(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3510
Income Tax Act, 1961-Section 250, 143(3)/147, 50CWealth-Tax Act, 1957-Section 16A [5]
Tribunals and Commissions09 Mar 2026Allowed
Northern Realty Infra Private Limited Vs ITO Range 36, Ward 18(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3509
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A, 148(d), 151, 234A, 234B, 271(1)(b), 271(1)(c), 271F
Tribunals and Commissions09 Mar 2026Allowed
Punit Kumar Gupta & Ors. Vs The Assistant Commissioner Of Income Tax, Central Circle-25, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3502
Income Tax Act, 1961-Section 250, 153A, 143(3), 139, 143(1), 132, 153D, 119, 234B
Tribunals and Commissions09 Mar 2026Dismissed
Income Tax Officer Vs M/s Wisdom Exports Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3550
Income Tax Act, 1961-Section 143(3), 68Money Laundering Act
Tribunals and Commissions09 Mar 2026Allowed
M/s Care India Solutions for Sustainable Development Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3564
Income Tax Act, 1961-Sections 11, 11(2), 12, 12A, 12AA, 12AA(1)(b), 12AB, 80G, 143(3), 147, 148, 148A, 151, 234A, 234B, 250, 250(2)(a), 250(6), 270A, 271(1)(c), 271AADCompanies Act, 1956-Section 25
Tribunals and Commissions09 Mar 2026
Coforge BPS America Inc. Vs Assistant Commissioner of Income-Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3536
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), 9(1)(vi), 234A, 234B, 270A
Tribunals and Commissions09 Mar 2026Allowed
Jal Thal Vayu Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3534
Income Tax Act, 1961-Section 80G, 12AB(1)(b)(ii)(B), Clause (ii)(b)(B) of second proviso to section 80G(5), (iv) of first proviso to sub-section (5) of section 80GCompanies Act, 2013-Section 8
Tribunals and Commissions09 Mar 2026Allowed
International Navodaya Chamber of Commerce Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3562
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB, 250(2)(a), 12A(1)(ac)(iii), 12A
Tribunals and Commissions09 Mar 2026Allowed
M/s JSP Projects Private Limited Vs DCIT, Central Circle-13
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3561
Income Tax Act, 1961-Section 153A, 153C, 143(3), 127(2), 68, 69C, 69A, 132, 132(4), 143(2), 153D, 153B, 37(1)Indian Evidence Act, 1872-Section 65BBSA 2023-Section 63
Tribunals and Commissions09 Mar 2026Allowed
Ved Prakash Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3560
Income Tax Act, 1961-Section 250, 149, 147, 144, 144B, 69, 148, 151A, 142(1), 282, 69A, 249(3), 250(2)(a)Income Tax Rules, 1962-Rule 127
Tribunals and Commissions09 Mar 2026Allowed
Metlife Global Operations Support Centre Private Limited Vs Deputy Commissioner Of Income Tax, Circle-16(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3558
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 115-O
Tribunals and Commissions09 Mar 2026Allowed
Blue Bell Informations Pvt. Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-32, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3557
Income Tax Act, 1961-Section 153C, 69A
Tribunals and Commissions09 Mar 2026Partly Allowed
Vijay Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3556
Income Tax Act, 1961-Section 144, 69A, 115BBE
Tribunals and Commissions09 Mar 2026Allowed
Primegold Steel And Power Limited Vs ACIT, Central Circle-26
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3555
Income Tax Act, 1961-Section 147
Tribunals and Commissions06 Mar 2026Allowed
Radhey Shyam Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3576
Income Tax Act, 1961-Section 250, 147, 144, 144B, 151, 148, 143(3), proviso to Section 147, Explanation (a)/(b) to Section 147, proviso to Section 145