Tribunals and Commissions06 Mar 2026
Fujikawa Power Vs NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3589
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92CA(3), 80A, 80-IA(8), 80-1A(10), 115JC, 254, 2(24)(xviii)ITAT Rules-Rule 29
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 260 of 307
Tribunals and Commissions06 Mar 2026
Navita Malhotra Vs Deputy Commissioner Of Income Tax, Central Circle-31, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3588
Income Tax Act, 1961-Sections 132, 153C, 69, 115BBE
Tribunals and Commissions06 Mar 2026
All India Oriental Bank of Employees Welfare Society Vs ITO (Exemption) Ward-1(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3587
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Mar 2026Allowed
M/s Corporate International Financial Services Limited Vs ACIT, Central Circle-4, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3586
Income Tax Act, 1961-Sections 250, 153A, 153A(1), 153D, 143(3), 132, 139(1), 68, 69C, 2343, 234C, 158BG, 119Right to Information Act
Tribunals and Commissions06 Mar 2026Allowed
Gargi Woolen Pvt. Ltd. Vs The Principal Commissioner Of Income Tax, Rohtak
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3585
Income Tax Act, 1961-Section 263, Explanation 2 of Section 263, 147, 144B, 148, 148A(d), 37(1), 69C, 115BBE, 69A, 68, 69, 69B, 69D, 139
Tribunals and Commissions06 Mar 2026Partly Allowed
Matrix Clothing Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3584
Income Tax Act, 1961-Section 28, 35(2AB), 35(2AB)(iv), 35(3), 36, 36(1)(iii), 36(1)(vii), 36(2), 37(1), 80-IA, 92, 92(1), 92(1)(vi), 92(2), 92(8)(1), 92B, 92CA(3), 115JB, 133(6), 133A(1), 143(3), 144C(1), 144C(13)FEMA Act-Section 13Indian Penal Code
Tribunals and Commissions06 Mar 2026Allowed
Anita Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3583
Income-tax Act-Section 133(6), 144, 147, 148ITAT Rules-Rule 46A
Tribunals and Commissions06 Mar 2026Allowed
Sh. Chandra Prakash Goel Vs Pr. CIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3582
Income-tax Act, 1961-Section 263, 45(2), 143(3), 254, 143(2), 144, 263(1) read with Explanation 2(a), 222B, 55A, 55A(a)
Tribunals and Commissions06 Mar 2026Partly Allowed
DCIT Vs Rachit Jain
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3624
Income Tax Act, 1961-Section 153A, 69, 143(2), 127, 143(3), 292BB
Tribunals and Commissions06 Mar 2026Allowed
Tript Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3623
Income Tax Act, 1961-Sections 132, 69, 69C, 115BBE, 144, 144B, 147, 153C
Tribunals and Commissions06 Mar 2026Partly Allowed
DCIT Vs Rachit Jain
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3622
Income Tax Act, 1961-Section 153A, 69, 127, 143(2), 143(3), 292BB
Tribunals and Commissions06 Mar 2026Allowed
Arihant Agrifoods Pvt. Ltd. Vs ITO, Ward-3(1), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3620
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A(d), 151, 151(ii)Finance Act, 2021
Tribunals and Commissions06 Mar 2026Dismissed
DCIT, CC-01 Vs Dalmia Family Office Trust
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3619
Income-tax Act, 1961-Section 94(vii), 132, 139(1), 142(1), 153A, 144CITAT Rules, 1963-Rule 27
Tribunals and Commissions06 Mar 2026
Bergen Engines (India) (P) Ltd. Vs ACIT, Circle-4(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3618
Income Tax Act, 1961-Section 143(3), 254, 144B, 144C(1), 271(1)(c), 32, 92C, Chapter XIT Rules-Rule 10B(3)Companies Act
Tribunals and Commissions06 Mar 2026Partly Allowed
DCIT Vs New Delhi Television Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3617
Income Tax Act, 1961-Section 143(3), 144C(13), 143(2), 92CA, 144C(1), 144C, 14A, 40(a)(i), 40(a)(ia), 9(1)(vi), 9(1), 9, 288B, 195, 271(1)(c), 92C(3), 263, 37(1), 115WB, 115WA, 92B, Chapter XIncome Tax Rules, 1962-Rule 10B, 10B(2), 8DSecurities Contracts (Regulation) Act, 1956-Section 2
Tribunals and Commissions06 Mar 2026Partly Allowed
JNS Instruments Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3616
Income Tax Act, 1961-Section 250, 263, 153A, 143(3)Income Tax Rules, 1962-Rule 10B(1)(e)
Tribunals and Commissions06 Mar 2026Dismissed
ACIT Vs Sh. Vishwanath Agarwal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3615
Income Tax Act, 1961-Section 250(6), 147, 143(3), 153C, 153A, 132, 132A, 68, 131A, 131, 148, 143(1)Finance Act 2017
Tribunals and Commissions06 Mar 2026Dismissed
ACIT Vs Shri Prem Prakash
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3612
Income-tax Act, 1961-Sections 68, 131, 143(3), 250, 251, 251(1)(a), 251(2), 253(2), 254, 254(1), 44AAIndian Evidence Act, 1872-Sections 34, 61-65ITAT Rules-Rule 11
Tribunals and Commissions06 Mar 2026Dismissed
ACIT Vs Shri Satender Kumar Jain
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3610
DTVSV Act, 2020
Tribunals and Commissions06 Mar 2026Allowed
Rajeev Khanna (Individual) Vs DCIT, Circle 19(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3575
Income Tax Act, 1961-Section 143(3), 143(2)