COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 261 of 307

Tribunals and Commissions06 Mar 2026

Late Sh. Gautam Rythvyc Chadha (Through Legal Heir Smt. Ratna Chadha) Vs Deputy Commissioner Of Income Tax, Circle-28(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3572

Income Tax Act, 1961-Section 250, 271(1)(c), 143(3), 14A, 274(1), 274, 271(1 B)

Tribunals and Commissions06 Mar 2026Allowed

Oritex Exports LLP Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3568

Income-tax Act-Section 143(3), 68Income Tax Rules, 1962-Rule 46A

Tribunals and Commissions06 Mar 2026Partly Allowed

M/s Shree Ganesh Saw Mills Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3567

Income Tax Act, 1961-Sections 143 and 144

Tribunals and Commissions05 Mar 2026Dismissed

ACIT, Circle-3 Vs Perfetti Van Melle India Pvt. Limited

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3621

Income Tax Act, 1961-Section 80-IC(1)(a), 80-IC(2)(a), 80-IC(2)(a)(ii), 80-IC(2)(b), 80-IC(2)(b)(ii), 143(3), 144C(13), 263, Thirteenth Schedule, Fourteenth Schedule

Tribunals and Commissions05 Mar 2026

Dharmbati Vs Income Tax Inspector

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3613

Income-tax Act, 1961-Sections 143(3), 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264Land Acquisition Act, 1894-Sections 28, 34Finance (No.2) Act, 2009

Tribunals and Commissions05 Mar 2026Partly Allowed

M/s KRC Gems Pvt. Ltd. Vs DCIT, CC-28

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3609

Income Tax Act, 1961-Section 250, 143(3), 143(2), 270A(8), 133A, 131(1A), 145(3)

Tribunals and Commissions05 Mar 2026Partly Allowed

Manju Gupta Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3608

Income Tax Act, 1961-Section 147, 115BBE

Tribunals and Commissions05 Mar 2026Partly Allowed

Izhar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3607

Income Tax Act, 1961-Sections 147, 144

Tribunals and Commissions05 Mar 2026Partly Allowed

Asst. Commissioner Of Income Tax, Circle-19(1) Vs M/s Odean Shrine Multiplex Pvt. Ltd. (Now merged with PVR Limited)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3636

Income Tax Act, 1961-Section 250(6), 143(3), 14A, 115JB, Rule 8DIndian Income-Tax Act, 1922Finance Act 2007

Tribunals and Commissions05 Mar 2026Partly Allowed

Shodan Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3635

Income Tax Act, 1961-Section 143(3), 69A, 115BBE

Tribunals and Commissions05 Mar 2026

Izhar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2952

Income Tax Act, 1961-Section 144

Tribunals and Commissions05 Mar 2026

Manju Gupta Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2951

Income Tax Act, 1961-Section 147, 115BBE

Tribunals and Commissions03 Mar 2026

Balraj Sharma Vs ITO Ward 1(3)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3614

Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 143(2), 292BB, 119, 148, 127, 34(1), 292BIncome Tax Rules, 1962-Rule 46AIncome Tax Appellate Tribunal Rules, 1963-Rule 11

Tribunals and Commissions03 Mar 2026Dismissed

Dy. Commissioner Of Income Tax, Central Circle-1 Vs Mango Infratech Solutions Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3637

Income Tax Act, 1961-Section 250, 147, 148, 159, 170, 2(2), 148A(d), 2928, 171Appellate Tribunal Rules, 1963-Rule 27Companies Act-Section 560

Tribunals and Commissions03 Mar 2026Allowed

Surya Medi Tech Ltd. Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3634

Income Tax Act, 1961-Section 250, 143(3), 147, 148, 170, 170(1), 170(2), 170(3), 170(4), 171, 2928

Tribunals and Commissions03 Mar 2026Allowed

Astha Infraproject Pvt. Ltd. Vs National Faceless Assessment Centre, Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3633

Income Tax Act, 1961-Section 250, 147, 144, 144B, 143(3), 148, 148A, 148A(a), 148A(b), 148A(c), 148A(d), 149, 151, 115BBEIncome Tax Appellate Tribunal Rules, 1963-Rule 11Finance Act, 2021

Tribunals and Commissions03 Mar 2026Allowed

C.P. Associates Private Limited Vs Deputy Commissioner Of Income Tax, Circle -5(2)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3629

Income Tax Act, 1961-Section 250

Tribunals and Commissions03 Mar 2026Allowed

United Way Of India Vs DCIT, Circle Exemption 2(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3628

Income-tax Act, 1961-Section 143(1), 143(1)(a), 12AA, 12A, 11, 11(5), 13Societies Registration Act, 1860

Tribunals and Commissions03 Mar 2026

AMQ Frozen Foods Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3574

Income Tax Act, 1961-Section 250, 132, 133A, 153C, 143(3), 153A, 153A(1), 153D, 69, 158BG, 119Right to Information Act

Tribunals and Commissions03 Mar 2026

Vilayil Satyan Pillai Vs Assessment Unit, Income Tax, Ward 60(5)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3571

Income Tax Act, 1961-Section 250, 147, 144, 148, 148A, 148A(b), 148A(d), 149, 151, 151(ii)Finance Act, 2021