Tribunals and Commissions20 Jan 2026Allowed
Sh. Aman Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3386
Income Tax Act, 1961-Sections 250, 147, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 307 of 307
Tribunals and Commissions20 Jan 2026Allowed
Sanjay Kumar Yadav Vs Assessment Unit, Income-tax Department
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3360
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2)
Tribunals and Commissions19 Jan 2026Allowed
Sh. Vishnu Bhagwan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3312
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions15 Jan 2026
Income Tax Officer Vs Hema Arora
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3389
Income Tax Act, 1961-Section 143(2), 142(1), 133(6), 69A, 115BBE, 44AD
Tribunals and Commissions13 Jan 2026Dismissed
ACIT Central Circle-19 Delhi Vs M/s Alliance Advertising and Marketing Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3377
Income Tax Act, 1961-Section 250, 132(4), 132
Tribunals and Commissions13 Jan 2026Partly Allowed
ITO, Ward-21(1) Vs M/s Retro Footwear Private Limited
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3358
Income Tax Act, 1961-Section 143(3), 68, 143(1), 143(2), 115BBE
Tribunals and Commissions12 Jan 2026Partly Allowed
Multi Mantech International Pvt Ltd. Vs The Dy. CIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3382
Income-tax Act-Section 143(2), 142(1), 143(3), 35(1)(ii), Explanation to section 35(1), 12A, 80G(5)(vi), 133ASocieties Act 1961
Tribunals and Commissions08 Jan 2026Dismissed
ACIT, Circle-25(1) Vs Venus Portfolios Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3379
Income Tax Act, 1961-Section 250, 68
Tribunals and Commissions06 Jan 2026Partly Allowed
ITO, W-44(1) Vs Shri Varun Manchanda
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3370
Income Tax Act, 1961-Section 250, 56(2), 56(2)(x), 69C, 54B, 2(14)(iii)(b)
Tribunals and Commissions04 Jan 2026
DCIT Vs Omaxe Limited
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3384
IT Act-Sections 2348 and 2340
Tribunals and Commissions02 Jan 2026
M/s Gehna Impex Pvt. Ltd. Vs Joint Commissioner Of Income Tax (OSD)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3392
Income Tax Act, 1961-Section 250, 69A, 69C