COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,108 judgments · page 306 of 306

Tribunals and Commissions15 Jan 2026

Income Tax Officer Vs Hema Arora

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3389

Income Tax Act, 1961-Section 143(2), 142(1), 133(6), 69A, 115BBE, 44AD

Tribunals and Commissions13 Jan 2026Dismissed

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3377

Income Tax Act, 1961-Section 250, 132(4), 132

Tribunals and Commissions13 Jan 2026Partly Allowed

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3358

Income Tax Act, 1961-Section 143(3), 68, 143(1), 143(2), 115BBE

Tribunals and Commissions12 Jan 2026Partly Allowed

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3382

Income-tax Act-Section 143(2), 142(1), 143(3), 35(1)(ii), Explanation to section 35(1), 12A, 80G(5)(vi), 133ASocieties Act 1961

Tribunals and Commissions08 Jan 2026Dismissed

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3379

Income Tax Act, 1961-Section 250, 68

Tribunals and Commissions06 Jan 2026Partly Allowed

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3370

Income Tax Act, 1961-Section 250, 56(2), 56(2)(x), 69C, 54B, 2(14)(iii)(b)

Tribunals and Commissions04 Jan 2026

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3384

IT Act-Sections 2348 and 2340

Tribunals and Commissions02 Jan 2026

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3392

Income Tax Act, 1961-Section 250, 69A, 69C