COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,108 judgments · page 304 of 306

Tribunals and Commissions28 Jan 2026Allowed

Mamta Vs ITO Ward 3 Rohtak

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3381

Income Tax Act, 1961-Section 250, 144, 144B, 147, 148, 148A(d), 151, 147 to 151
Tribunals and Commissions28 Jan 2026Allowed

ACIT Vs Manik Wadhwa

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3363

Income Tax Act, 1961-Section 270A, 270A(9)