Tribunals and Commissions29 Jan 2026Allowed
Mohammad Parwaiz Akhtar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3288
Income Tax Act, 1961-Section 143(3), 147, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 302 of 307
Tribunals and Commissions29 Jan 2026Allowed
M/s. Cone Craft Paper Pvt. Ltd. Vs Principal Commissioner Of Income Tax, Delhi-1
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3287
Income Tax Act, 1961-Section 263, 143(2), 142(1), 133(6), 69C, 115BB, 144B, 143(3), 144, 147Code of Civil Procedure-Section 2(9)
Tribunals and Commissions29 Jan 2026
Jubilant Pharmova Ltd. Vs ACIT-1, Moradabad
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3286
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 92CAConstitution of India-Article 141
Tribunals and Commissions29 Jan 2026Dismissed
The Dy. C.I.T. Vs Gaurav Dalmia
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3285
Income-tax Act, 1961-Section 69A, 132(4), 132, 139(1), 143(2), 143(3), 148, 153A, 153C, 153D, 56(2)(viia), 271AAA(2)Income Tax Appellate Tribunal Rules, 1963-Rule 27
Tribunals and Commissions29 Jan 2026Allowed
Johnson Matthey India P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3284
Income Tax Act, 1961-Section 144B, 143(3), 144C(13), 153(1), 153(4), 144C, 158AB, 260A, 261, 253(2), 253(3), 260A(2)(a), 92CA, 144C(1), 144C(2), 144C(5), 153, 144C(12), 153(2A), 153B, 144C(4), 153(24), 153(3), 1404(3)Constitution of India-Article 136, 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Shree Krishna Sansthan Vs Commisisoner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3283
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(vi), 80G(5), 10A, 12A(1)(ac)(iii), 10ABIndian Trust Act, 1882Income Tax Rules-Rule 17A(2)
Tribunals and Commissions29 Jan 2026Allowed
Chander Bhan Memorial Charitable Trust Vs Commisisoner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3281
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(iii)
Tribunals and Commissions29 Jan 2026Allowed
Vihar Trust Vs DCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3280
Income Tax Act, 1961-Section 250, 143(1), 11, 12A, 167B, 167B(1), 167(1), 1678(2), 167A, 10(25), 164(1)(iv), 143(1)((a)Charitable and Religious Trust Act, 1920Societies Registration Act, 1860
Tribunals and Commissions29 Jan 2026Partly Allowed
ESS AAR Corporate Services Pvt. Ltd. Vs ACIT/DCIT, Central Circle, Karnal
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3279
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions29 Jan 2026
FEV India Private Limited Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3278
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153BConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Shree Krishna Sansthan Vs Commisisoner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3276
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12A(1)(ac)(iii), 80G, 80G(5)Income Tax Rules-Rule 17A(2)Indian Trust Act, 1882
Tribunals and Commissions29 Jan 2026Allowed
Indian Institute Of Foreign Trade Vs Deputy Commissioner Of Income Tax, Circle Exempt 1(1), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3275
Income Tax Act, 1961-Section 143(1), 11, 12A(1)(b), 119(2)(b), 12A
Tribunals and Commissions29 Jan 2026Allowed
Bhim Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3273
Income Tax Act, 1961-Section 147, 254, 144B, 153(3) r.w. Proviso
Tribunals and Commissions29 Jan 2026Allowed
The Appolo Craines (P) Ltd. Vs DCIT, Circle 3(1), New Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3272
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Jan 2026Allowed
Ms. Poonam Vs DCIT Central Circle-5
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3271
Income Tax Act, 1961-Section 250, 153A, 143(3), 148
Tribunals and Commissions29 Jan 2026Allowed
Vihar Trust Vs DCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3270
Income Tax Act, 1961-Section 250, 143(1), 11, 12A, 167(1), 167(2), 167A, 167B, 167B(1), 10(25), 164(1)(iv)Societies Registration Act, 1860Charitable and Religious Trust Act, 1920
Tribunals and Commissions29 Jan 2026Allowed
Morgan Signature Towers Pvt. Ltd. Vs ACIT, Central Circle-31
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3269
Income Tax Act, 1961-Section 250, 143(3), 132
Tribunals and Commissions29 Jan 2026
Alok Agarwal & Sons HUF Vs DCIT, Central Circle 28
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3267
Income-tax Act, 1961-Section 153A, 153C
Tribunals and Commissions29 Jan 2026Allowed
O.K. Auto Components Pvt. Ltd. Vs Dy. Commissioner Of Income Tax, Circle-1, Faridabad
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3266
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va), 139(1), 143(1)(a), 143(3), 2(24)(x), 143A
Tribunals and Commissions29 Jan 2026Dismissed
Income Tax Officer, Ward-14(1), Delhi Vs Rekha Thakral
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3329
Income-tax Act, 1961-Section 147, 144