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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 301 of 307

Tribunals and Commissions30 Jan 2026

Dentsply India Private Limited Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3224

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 153(1), 153(4), 144C, 92CA, 92CA(3), 153, 144C(12), 144C(4), 153(2A), 153BConstitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions30 Jan 2026Allowed

Kota Trucks P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3223

Income Tax Act, 1961-Section 2(24)(x), 10AA, 36(1)(iv), 36(1)(va), 43B, 80-0, 139, 139(1), 142(1), 143(1), 143(1)(a), 143(1A), 143(3), 246A, Chapter VI-AEmployees' Provident Fund and Miscellaneous Provisions Act, 1952Employees' State Insurance Act

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Tribunals and Commissions30 Jan 2026Allowed

MIH Internet Sea Pte Ltd. Vs The Assessing Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3222

Income Tax Act, 1961-Section 143(3), 144C(13), 153(1), 153(4), 144C, 144C(12), 144C(4), 153(2A), 153 B, 153(24), 153(3), 92CAConstitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions30 Jan 2026Dismissed

Hareon Solar Singapore Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3221

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 270A, 9, 9(1)(i) Explanation 4 and 5, 45, 90, 90(4), 90(5)

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Tribunals and Commissions30 Jan 2026

Rolls-Royce India Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3220

Income Tax Act, 1961-Section 92CA, 143(3), 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(4), 153BConstitution of India-Article 14, 226Limitation Act-Article 113

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Tribunals and Commissions30 Jan 2026

Ralson Carbon Black Limited Vs Commissioner of Income Tax (Appeals) Faceless Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3219

Income Tax Act, 1961-Section 143(3), 41(1)Negotiable Instruments Act-Section 138

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Tribunals and Commissions30 Jan 2026

Exxon Mobil Lubricants P Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3291

Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1) proviso, 153(2A), 153(3), 92CAConstitution of India-Article 141

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Tribunals and Commissions30 Jan 2026Allowed

M/s Galax Minerals (P)Ld. Vs Income Tax Officer Ward-10(1) New Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3294

Income Tax Act, 1961-Section 144B, 147, 148, 148A(a), 148A(b), 148A(d), 151TOLA

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Tribunals and Commissions30 Jan 2026Partly Allowed

Vivek Mann Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3352

IT Act-Section 2(7A), 120, 120(3), 124, 127, 143(2), 143(3), 144, 145(1), 145(3), 147

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Tribunals and Commissions30 Jan 2026

Hansraj Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3349

Income Tax Act, 1961-Section 147, 144B, 148, 151, 139(1), 69A, 115BBE, 194D

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Tribunals and Commissions30 Jan 2026Allowed

Anshu Dhawan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3348

Income-tax Act, 1961-Section 2(14), 2(47), 133(6), 139(1), 142(1), 143(2), 143(3), 250Transfer of Property Act, 1882-Section 53AFinance Act, 1987

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Tribunals and Commissions30 Jan 2026Allowed

Ms. Alaknanda Associates Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3346

Income-Tax Act, 1961-Section 250, 143(1), 143(1)(a), 43B, 36, 36(1)(va), 37, 37(1), 30 to 36

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Tribunals and Commissions30 Jan 2026Dismissed

Income Tax Officer Vs Swan Digital Foundation

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3344

Income Tax Act, 1961-Section 143(3)/ 147, 148, 143(2), 142(1), 68Companies Act-Section 25

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Tribunals and Commissions30 Jan 2026Dismissed

Deputy Commissioner Of Income Tax, Central Circle-20, New Delhi Vs Alsorg Interiors India Private Limited

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3342

Income Tax Act, 1961-Section 250, 143(3), 143(1), 132, 127, 148, Explanation 2(i) of Section 148, 143 read with Section 147, 28, first proviso to Section 149(1), clause (a) of the fourth proviso to Section 153A(1), 153A

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Tribunals and Commissions29 Jan 2026Dismissed

Qasba Foundation Vs CIT[E]

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3378

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B)

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Tribunals and Commissions29 Jan 2026Allowed

Birfa International Pvt. Ltd. Vs Assistant Commissioner Of Income Tax Circle-27

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3364

Income-tax Act, 1961-Section 143(2)

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Tribunals and Commissions29 Jan 2026

Renew Wind Energy (Shivpur) Private Limited & Anr. Vs The Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3357

Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 158AB, 253(2), 253(3), 260A, 260A(2)(a), 261, 1404(3)Constitution of India-Article 14, 136, 226Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026

Zimmer India Private Limited Vs The Deputy Commissioner Of Income Tax, Circle 3(1)

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3356

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 153(1), 153(4), 144C, 153, 144C(12), 153(2A), 92CA, 153B, 144C(4), 153(3), 153(24)Constitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026Allowed

Gaurav Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3355

Income Tax Act, 1961-Section 147, 250(6)

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Tribunals and Commissions29 Jan 2026Partly Allowed

Rajesh Gandhi Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3289

Income Tax Act, 1961-Section 68, 132, 139(1), 144, 153, 153A, 153C, 153C(1), First Proviso to Section 153C

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