Tribunals and Commissions27 Feb 2026
Navneet Gupta & Sons Vs DCIT, Central Circle -15, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3538
Income-tax Act, 1961-Section 153C, 143(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 263 of 307
Tribunals and Commissions27 Feb 2026
Nitin Arora Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3536
Income-tax Act, 1961-Section 69, 148, 132(4), 115BBE
Tribunals and Commissions27 Feb 2026
Income Tax Officer Vs Ankit Agarwal (HUF)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3513
Income Tax Act, 1961-Section 147, 144B, 148, 149TOLA
Tribunals and Commissions27 Feb 2026
Harnish Kumar Goel Vs Ward No.1 (3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3512
Tribunals and Commissions27 Feb 2026Dismissed
Guru Pal Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3511
Tribunals and Commissions27 Feb 2026
Jitender Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3510
Income-tax Act, 1961-Section 144, 148
Tribunals and Commissions27 Feb 2026Partly Allowed
Vinita Darbari Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3535
Income Tax Act, 1961-Section 144, 144B, 147, 147B, 148, 148A, 148A(b), 148A(d), 149, 149(1)(a), 149(1)(b), 151
Tribunals and Commissions27 Feb 2026Allowed
Sakamber Dutt Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3534
Income-tax Act-Section 147
Tribunals and Commissions27 Feb 2026Allowed
Raghbir Chand Shama Vs ITO, Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3533
Income Tax Act, 1961-Section 250, 250(6), 69A, 144, 147Constitution of India-Articles 14, 21
Tribunals and Commissions27 Feb 2026
Nisha Jain Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3532
Income Tax Act-Section 69A, 144B
Tribunals and Commissions27 Feb 2026Allowed
Great India Housing Co-operative Society Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3531
Tribunals and Commissions27 Feb 2026Allowed
CJ DARCL Logistics Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3568
Income Tax Act, 1961-Section 270A, 250, 36(1)(vii) read with Section 36(2)(i), 37, 234B, 36(2), 36(vii), 28
Tribunals and Commissions27 Feb 2026Partly Allowed
Shivan Leekha Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3567
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B)
Tribunals and Commissions27 Feb 2026Allowed
Alankar Apartments Pvt. Ltd. Vs DCIT Circle 1(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3566
Income Tax Act, 1961-Section 250, 143(3) read with Section 144B
Tribunals and Commissions27 Feb 2026Allowed
Shri Amit Kumar Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3565
Income-tax Act, 1961-Section 270A, 148, 270A(2), 270A(2)(b), 270A(7)
Tribunals and Commissions27 Feb 2026Allowed
Shri Atul Vohra Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3564
Tribunals and Commissions27 Feb 2026
Computer Modelling Group Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3563
Income Tax Act, 1961-Section 143(3), 144C(13), 44BB, 234B, 270A, 44D, 42, 44DA, 115A, 2934, 148
Tribunals and Commissions27 Feb 2026Allowed
Ravinder Sharma Vs ITO Ward- 41(3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3562
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions27 Feb 2026Allowed
Supra Financial Services Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3561
Income Tax Act, 1961-Section 250, 143(3), 147, 154, 132(4), 143(1), 148, 142(1), 143(2), 69C, 144B, 153C, 151, 68, 234A, 234B, 234C, 234D, 271(1)(c)
Tribunals and Commissions27 Feb 2026Partly Allowed
Income Tax Officer Vs Surender Kumar Goyal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3560
Income Tax Act, 1961-Section 143(3), 115BBE, 292C