Tribunals and Commissions27 Feb 2026Allowed
Jasbir Singh Vs Commissioner Of Income Tax (Appeals), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3583
Income Tax Act, 1961-Section 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 265 of 307
Tribunals and Commissions27 Feb 2026Allowed
Nihal Singh Dhariwal Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3579
Tribunals and Commissions27 Feb 2026Allowed
Shalimar Corp Ltd. Vs PCIT, Central-3
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3484
Income Tax Act, 1961-Section 263, 153D, 143(3), 153A, 153C
Tribunals and Commissions26 Feb 2026Allowed
Bajaj Auto Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3547
Income-tax Act 1961-Section 12A(1)(ac)(iii), 12AB, 12A, 12AA, 80G, 12AA(3)
Tribunals and Commissions26 Feb 2026
M/s KP Diamonds (P) Ltd. Vs Income Tax Officer Ward-14(1) Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3585
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 69, 69A, 69B, 69C, 69D, 44ABTaxation Second Amendment Act, 2016Finance Act, 2012
Tribunals and Commissions26 Feb 2026Allowed
M/s Styric Chem (P) Ltd. Vs DCIT Circle 22(2)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3584
Income Tax Act, 1961-Section 143(3), 133(6), 68
Tribunals and Commissions26 Feb 2026
Shubham Chemicals & Solvents Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3582
Income Tax Act-Section 143(2), 142(1), 133(6), 68/69A, 115BBE
Tribunals and Commissions26 Feb 2026Allowed
Mohd. Naushad Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3581
Income Tax Act, 1961-Section 144, 144B, 249(3)
Tribunals and Commissions26 Feb 2026Allowed
Sharda Chopra Charetable Trust Vs CIT(Exemption), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3580
Income Tax Act, 1961-Section 80G, 80G(5), clause (ii)(b)(B) of the second proviso to Section 80G(5), 12AB(1)(b)
Tribunals and Commissions26 Feb 2026Allowed
Sh. Sunil Bhala Vs PCIT (Central)-3 Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3578
Income Tax Act, 1961-Section 153C, 153A, 148, 263
Tribunals and Commissions26 Feb 2026Allowed
Sh. Satya Prasan Rajguru Vs DCIT Circle 10(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3577
Income Tax Act, 1961-Section 143(3), 144B, 54F, 56(1), 250(4), 56(2)(x), 56, 234B, 234C, 96(1)(b), Chapter X-AIndian Contract Act, 1872-Section 23, 24
Tribunals and Commissions26 Feb 2026
M/s Acme Auto (P) Ltd. Vs ACIT Central Circle-3 New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3576
Income-tax Act, 1961-Section 147, 10(38), 68, 115BBE, 69C
Tribunals and Commissions26 Feb 2026Allowed
Ravinder Rai Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3575
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions26 Feb 2026Allowed
Manoj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3574
Income Tax Act, 1961-Section 147, 144B, 250
Tribunals and Commissions26 Feb 2026Allowed
Rakesh Trisal Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3573
Income Tax Act, 1961-Section 143(3), 153C, 153A, 153A(1), 153A(1)(a), 132, Explanation 1 of Section 153A
Tribunals and Commissions26 Feb 2026Allowed
Seema Agarwal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3572
Income Tax Act, 1961-Section 271AAAC(1) (also printed as Section 271AAC(1)), 153C, 153D, 69, 143(3), 153A, 153A(1)(a), 132, Explanation 1 of Section 153A
Tribunals and Commissions26 Feb 2026Allowed
Paras Rice Products Pvt. Ltd. Vs ACIT, Circle 19(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3571
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 151, 69C, 145(3), 145(1), 44AB
Tribunals and Commissions26 Feb 2026
S. H. Dharmendra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3570
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions26 Feb 2026Dismissed
Rajeshwari Hooja Through Legal Heirs Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3651
Income Tax Act, 1961-Section 250, 254/144
Tribunals and Commissions26 Feb 2026Allowed
Mobi Ocean Software Solutions LLP Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3650
Income Tax Act, 1961-Section 148, 147, 144, 144B, 44AB, 271B, 270A, 272A(1)(d), 271AAC(1)