Tribunals and Commissions26 Feb 2026Allowed
Bando India Private Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3649
Income Tax Act, 1961-Section 250, 143(1), 143(3), 145B, 145B(2), 145B(3), 2(24)(xviii)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 266 of 307
Tribunals and Commissions26 Feb 2026
Sanjay Kalsi Vs Revenue
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3648
Income Tax Act, 1961-Section 271DA
Tribunals and Commissions26 Feb 2026Allowed
Aditi Grover Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3647
Income-tax Act, 1961-Section 147, 144B, 10, 139(1), 148
Tribunals and Commissions26 Feb 2026Allowed
Vinay Kumar Vs Income Tax Officer, Ward-5(2)(5), Noida
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3646
Income-tax Act, 1961-Sections 68, 142(1), 144, 144B, 147, 148, 151A, 151A(1), 151A(2)
Tribunals and Commissions26 Feb 2026Partly Allowed
Mahender Manda Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3612
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions26 Feb 2026
Nirmayaa Consulting India Pvt. Ltd. Vs Assessment Unit/ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3611
Income-tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions26 Feb 2026
Sapient Constructions Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3610
Income Tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions26 Feb 2026
M/s Asia Spinners Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3608
Tribunals and Commissions26 Feb 2026Dismissed
ACIT Vs M/s Air India Sats Airport Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3607
Income Tax Act, 1961-Section 143(3), 80IA, 80IA(3), 80IA(4), 80IA(4)(i), 80IA(4)(i)(a), 80IA(4)(i)(b), proviso to Section 80IA(4), 40(a)(ia), 200, 194CCompanies Act, 1956
Tribunals and Commissions26 Feb 2026Allowed
Preeti Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3603
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions26 Feb 2026Allowed
Indian Sleep Disorders Association Vs ITO, Ward Exemption. 1(2), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3601
Income Tax Act, 1961-Sections 143(3), 143(3A), 143(3B), 143(1), 133(6), 69A, 115BBE
Tribunals and Commissions26 Feb 2026
Lifelong Real Estate Private Limited Vs Deputy Commissioner Of Income Tax, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3599
Tribunals and Commissions26 Feb 2026Allowed
Smt. Vidhi Agarwal Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3594
Income Tax Act, 1961-Section 143(3), 119
Tribunals and Commissions26 Feb 2026Dismissed
Jaiprakash Associates Ltd. Vs PCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3515
Income Tax Act, 1961-Section 263
Tribunals and Commissions26 Feb 2026
Ganna Vikas Parishad Faridpur Vs Assessing Officer, National Faceless Appeal Centre (NFAC), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3502
Tribunals and Commissions26 Feb 2026
MPCL Industries Ltd. Vs The DCIT, Circle 17(2)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3501
Income-tax Act, 1961-Section 143(3), 147, 148, 234A, 234B
Tribunals and Commissions26 Feb 2026Allowed
Parveen Garg Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3500
Income Tax Act-Section 139(1), 132, 153C, 153A, 270A, 139, 271(1)(C)
Tribunals and Commissions26 Feb 2026Allowed
Kuber Planters Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3498
Income-tax Act, 1961-Section 144, 147, 148, 148A(b), 148A(d), 149, 151Finance Act, 2021TOLA-Section 3, 3(1)
Tribunals and Commissions26 Feb 2026Partly Allowed
M/s. Uma Strips Ltd. Vs Circle-27(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3496
Income-tax Act, 1961-Section 147, 68, 151
Tribunals and Commissions26 Feb 2026Allowed
Lajpat Rai Vs Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3495
Income Tax Act, 1961-Section 143(3) r.w.s. 144B