Tribunals and Commissions25 Feb 2026
DCIT Vs Nature Pearls Private Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3643
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 268 of 307
Tribunals and Commissions25 Feb 2026Allowed
Vindhya Trust Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3642
Income Tax Act-Section 57(iii), 143(2), 142(1), 143(3), 80G, 11, 12, 12A
Tribunals and Commissions25 Feb 2026Allowed
Rajesh Chaudhary Vs DCIT, Central Circle-19
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3641
Income Tax Act, 1961-Section 147
Tribunals and Commissions25 Feb 2026Allowed
Karan Motors Pvt. Ltd. Vs Central Circle- 27
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3626
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va)
Tribunals and Commissions25 Feb 2026Allowed
Kawatra Tent & Caterers Private Limited Vs DCIT, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3625
Income-tax Act, 1961-Section 271(1)(c), 270A, 271AAB, 153D, 153A, 143(3)
Tribunals and Commissions25 Feb 2026
Shri Yasir Arafat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3624
Income Tax Act, 1961-Section 271AAC(1), 271AAD(1)(i), 270A, 272(1)(d)
Tribunals and Commissions25 Feb 2026
Ms. Deepti Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3623
IT Act-Section 271(1)(c), 271, 274Constitution of India-Article 14
Tribunals and Commissions25 Feb 2026Allowed
Deevik Garg Vs ACIT Circle-38(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3622
Income Tax Act, 1961-Section 250, 234B, 234D, 271(1)(c)
Tribunals and Commissions25 Feb 2026Allowed
Mukesh Kumar Agrawal Vs ITO Ward 54(5)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3621
Income Tax Act, 1961-Section 250, 68, 115BBE, 234A, 234B, 234C, 234D, 271AACTaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions25 Feb 2026
Saraswati Vedic Sanstha Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3620
Income Tax Act, 1961-Section 250, 80G(5), clause (ii) of 2nd Proviso to Section 80G(5), 12A, 80G, 80G(1), 12AB, 12AB(1), 2(15)Income Tax Rules, 1962-Rule 11AAFinance Act, 2020
Tribunals and Commissions25 Feb 2026Allowed
CRS Infrastructure Ltd Vs ITO Ward-6(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3619
Income Tax Act, 1961-Section 250, 271(1)(b), 2738, 142(1), 147, 144
Tribunals and Commissions25 Feb 2026Dismissed
Assistant Commissioner Of Income Tax, CC-30 Vs E-Homes Infrastructure Private Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3617
Income Tax Act, 1961-Section 153C, 143(3), 153D, 153A, Explanation 1 of Section 153AIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions25 Feb 2026Dismissed
DCIT, Central Circle, Ghaziabad Vs M/s Friends Charitable
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3615
Income-tax Act-Section 153C, First Proviso to Section 153C, Second Proviso to Section 153A, 153C(1), 153A(1), 153A, Explanation 2 to Section 153A(1), Explanation 1 to Section 153A, 132, 143(2), 69C, 143(3)
Tribunals and Commissions25 Feb 2026Dismissed
DCIT Vs Navneet Chaurasia
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3614
Income-tax Act-Explanation 1(i)(b) of Section 2(42A); Section 68; Section 69C; Section 132(4); Section 133(6); Section 139; Section 143(3); Section 153A; Section 153CFinance Act, 2016
Tribunals and Commissions25 Feb 2026
OM Welfare Society Vs. ACIT Exemption
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3640
Income Tax Act, 1961-Section 143(1), 143(2), 142(1), 12AA, 80G, 10(23C)(vi), 68, 115BBE, 143(3), 69A, 144B, 11, 12, 12A, 115BBCTaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions25 Feb 2026Allowed
Saya Buildcon Consortium Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3639
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions25 Feb 2026Dismissed
DCIT Vs Nutshell Vyapaar Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3638
Income Tax Act, 1961-Section 250
Tribunals and Commissions25 Feb 2026Allowed
M/s. Socomec India Pvt. Ltd Vs Dy. CIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3637
Income-tax Act, 1961-Section 201, 201(1), 201(1A), 40(a)(ia)
Tribunals and Commissions25 Feb 2026
M/s Mahavir Trading Co Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3636
Income tax Act, 1961-Section 147, 148, 142(1), 144, 69A, 148A, 148A(b), 144B, 43(5), 115BBE, 56, 292B, 151, 282, 282A, 194A, 194C, 143(3)Income Tax Rules-Rule 127Companies Act 1956-Chapter IX
Tribunals and Commissions25 Feb 2026
Shri Suresh Chand Gupta Vs TheDy.C.I.T
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3635
Indian Evidence Act, 1872-Section 65BIncome-tax Act, 1961-Section 153C, 69B, 115BBE, 143(3)