Tribunals and Commissions25 Feb 2026Allowed
Sanjeev Bhardwaj Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3634
Income Tax Act, 1961-Section 250, 143(3), 147, 143(2), 142(1), 68, 147 to 151, 148, 151(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 269 of 307
Tribunals and Commissions25 Feb 2026Partly Allowed
Navigators Visa Global Logistiics Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3633
Income Tax Act, 1961-Sections 250, 143(3), 144B, 133(6), 37, 37(1), 145(3)
Tribunals and Commissions25 Feb 2026
Sandstone Investment Partners I Vs Deputy Commissioner Of Income Tax- (IT)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3632
Income Tax Act, 1961-Sections 10(38), 115JB, 142(1), 143(3), 263, 263(1), 90 and 90A; sub-sections (1) and (2) of Section 90; sub-section (1) of Section 90A; Explanations 2 and 4 to Section 115JB; First Proviso to Section 10(38)Finance (No. 2) Act, 2004-Chapter VIIFinance Act, 2016
Tribunals and Commissions25 Feb 2026Allowed
Shayam Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3631
Income Tax Act, 1961-Section 153C, 153A, First Proviso to Section 153A, Second Proviso to Section 153A, Explanation 1 of Section 153A, 153B(1)(a), 153D, 37, 132, 132(4), 131, 133, 143(3), 153
Tribunals and Commissions25 Feb 2026Allowed
Deepak Pawar Vs DCIT, Circle 43(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3630
Income-tax Act, 1961-Section 143(3), 144B, 250, 69C, 234A, 234B, 234C, 271AAC(1), 272A(1)(d), 139(1), 115BBE, 133(6)
Tribunals and Commissions25 Feb 2026Allowed
Verizon Communications India P. Ltd. Vs Additional CIT, Special Range-9, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3629
Income Tax Act, 1961-Section 143(3), 144C(13), 80-IA, 40(a)(i), 9(1)(vi), 195, 40(a)(ia), 194C, 92CA(4), 92C(3), 92C, 92B, 92, 92D, 92E, 234B, 234D, 80-IB(4)Finance Act, 2012Income Tax Rules-Rule 10AB, 10B
Tribunals and Commissions25 Feb 2026Allowed
Allegorge Builders Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3628
Income Tax Act, 1961-Section 143(3), 147, 148
Tribunals and Commissions25 Feb 2026
Satish Batra Vs. ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3627
Income Tax Act, 1961-Section 148, 142(1), 149, 147, 151, 148A(b), 292BBFinance Act, 2021
Tribunals and Commissions25 Feb 2026Dismissed
DCIT, Circle-19(1) Vs P.C. Global Merchandising Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3657
Income Tax Act, 1961-Section 143(3), 144B, 68, 115JB, 36(1)(vii), 133(6), 115BBE
Tribunals and Commissions25 Feb 2026Partly Allowed
Lava International Ltd. Vs Assessment Unit, Income Tax Department/DCIT, Central Circle-1, Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3656
Income Tax Act, 1961-Section 250, 144, 144B, 133(6), 37, 234C
Tribunals and Commissions25 Feb 2026Allowed
R.G. International Private Limited Vs Income Tax Officer, Ward-1, Karnal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3655
Income Tax Act, 1961-Section 147, 144B, 263, 143(3), 148, 148(2), 56(2)(viib), 119, 68, 115BBE, 271(1)(c)
Tribunals and Commissions25 Feb 2026Allowed
Dhani Loans & Services Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3654
Income Tax Act, 1961-Section 263, Explanation 2 of Section 263, 143(3), 142(1), 36(1)(viii)(c), 36(1)(vii)(ac), 36(1)(viia)
Tribunals and Commissions25 Feb 2026
M/s. Periwal Polymers Pvt. Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3653
Income Tax Act, 1961-Section 153D; Section 153C; Section 292B; Section 153A; Section 153A(1); Section 158BG; Section 119; Section 143(3)Right to Information Act
Tribunals and Commissions25 Feb 2026Allowed
Late Smt. Shashi Mittal, L/H Vishnu Mittal Vs Assessing Officer, Ward-2(3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3652
Income Tax Act, 1961-Section 143(3), 10(38), 69
Tribunals and Commissions25 Feb 2026
DCIT Vs Vivek Sehgal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3530
Income Tax Act, 1961-Section 250, 147, 144B, 132, 148A(d), 148A(b), 148, 69Information and Technology ActIndian Evidence Act, 1972-Section 65B
Tribunals and Commissions25 Feb 2026
ITO Vs Naresh Kumar Aggarwal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3529
Income Tax Act, 1961-Section 250, 143(3), 68
Tribunals and Commissions25 Feb 2026Dismissed
Income Tax Officer, Rohtak Vs Vijender Goyal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3527
Income Tax Act, 1961-Section 143(3), 144B, 68, 142(1), 37(1)
Tribunals and Commissions25 Feb 2026Dismissed
ITO Ward-34(1) Vs Sunil Dutt Saini
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3526
Income Tax Act, 1961-Sections 250, 147, 144B, 69, 115BBE
Tribunals and Commissions25 Feb 2026Dismissed
ACIT Vs Techno FAC Contracts Private Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3525
Income Tax Act, 1961-Section 250, 68 (including proviso), 143(3), 148, 153A
Tribunals and Commissions25 Feb 2026Partly Allowed
Hriday Vs ITO (Exemption), Ward 1(2)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3524
Income-tax Act, 1961-Section 143(1), 143(2), 12A, 11(1)(c), 13(1)(c), 13(3), 11, 12, 143(3), 60, 45, 48, 11(1)(a), 11(2), 139(1)(c)Foreign Contribution Regulation Act, 1976