Tribunals and Commissions25 Feb 2026Allowed
Sushma Prakash Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3523
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 270A, 234A, 234B, 234C, 143(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 270 of 307
Tribunals and Commissions25 Feb 2026
Income Tax Officer Vs Vipin Mittal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3522
Income-tax Act, 1961-Section 144, 69A, 142(1), 133(6)
Tribunals and Commissions25 Feb 2026Dismissed
Harsimron Singh Sandhu Vs Deputy Commissioner Of Income Tax, CPC, Bengalore
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3521
Income Tax Act, 1961-Section 250, 143(1), 10(10D), 154, 80DD(3), 80DDA(3), 80C(3), 88(2A), 80U, 80DDB, 80C(3A)
Tribunals and Commissions25 Feb 2026Allowed
M/s.Ashiana Manufacturing India Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3520
Income-tax Act, 1961-Section 147, 144, 69A, 148, 148A(d), 151, 68, 115BBE
Tribunals and Commissions25 Feb 2026Allowed
Aditi Enterprises Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3519
Income-tax Act, 1961-Section 68, 44AB, 143(3)
Tribunals and Commissions25 Feb 2026Dismissed
Income Tax Officer Vs Mishka Exim Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3518
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 145
Tribunals and Commissions25 Feb 2026Partly Allowed
M/s. Callaway Golf India Private Limited Vs Income Tax Officer, Ward 5(3), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3517
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 143(2), 142(1), 92B, 92CA, 92C(3), 271(1)(c), 234B, 92(3), 92CC
Tribunals and Commissions25 Feb 2026
M/s A2Z Maintenance And Engg. Services Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3516
Income Tax Act, 1961-Section 250, 153A, 143(3), 35D, 37, 37(1), 115BBE
Tribunals and Commissions25 Feb 2026
Jubilant FoodWorks Limited Vs Assistant Commissioner Of Income Tax, Circle-5(1)(1), Noida
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3499
Income Tax Act, 1961-Section 143(3), 144B, 30(a)(i), 37, Explanation (1) to Section 32, 37(1), 119(1), 234B, 271(1)(c), 143(2), 142(1), 30(a)(ia), 270A
Tribunals and Commissions25 Feb 2026
Radha Madhav Community Education Trust Vs The Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3497
Income Tax Act, 1961-Section 250, 12A, 80G(5), 12A(1)(ac)(vi), 12A(1)(ac)(iii), 80G(5)(iii), 12A(ac)(iii)
Tribunals and Commissions25 Feb 2026Partly Allowed
Vanguard Media Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3492
Income Tax Act, 1961-Section 250, 144, 127, 143(2), 251(1)(a), 142(1)
Tribunals and Commissions24 Feb 2026Partly Allowed
Sh. Rakesh Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3883
Income-tax Act, 1961-Section 12A(1)(ac)(iii), 68, 69, 69B, 142(1), 143(1), 143(1)(a), 143(2), 143(3), 144, 147, 148, 148(1), 149, 151, 151(1), 151(2), 153-D, 254, 282, 292B1922 Act-Section 22, 31(1)(a), 34Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions24 Feb 2026
My Taxi India P. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3882
Income Tax Act, 1961-Section 68Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions24 Feb 2026Allowed
Springer Nature Customer Service Centre GmbH Vs ACIT, Circle-3(1)(2), International Taxation, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3881
Income Tax Act, 1961-Section 143(3), 144C(13), 9, 9(1), 9(1)(vii), 9(1)(vii)(b), Explanation 2 to Section 9(1)(vii), 194J, clause (b) of the Explanation to Section 194J, 40(a)(ia), 234BFinance (No. 2) Act
Tribunals and Commissions24 Feb 2026
Compass India Holidays Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3880
Income Tax Act, 1961-Section 143(3), 68, 250(4)
Tribunals and Commissions24 Feb 2026Allowed
Ashriya Consultive (OPC) Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3907
Income Tax Act, 1961-Section 143(3), 144B, 143(1), 143(2), 69C, 69A, 133(6), 115BBE
Tribunals and Commissions24 Feb 2026Allowed
Shriram Bagavathyappan Vs DCIT, International Taxation, Gurgaon
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3906
Income Tax Act, 1961-Section 250, 143(3), 144C(3)
Tribunals and Commissions24 Feb 2026Allowed
Quartzelec Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3905
Income Tax Act, 1961-Section 147, 144, 148, 9(1)(vii), 9(1)(vii)(b), 148A(b), 142(1), 80 HH, 80-I, 8-I
Tribunals and Commissions24 Feb 2026Allowed
Shashi Bhushan Gupta Vs JCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3902
Income Tax Act, 1961-Section 250, 271D, 132, 133A, 269SS, 275, 275(1), 275(1)(c)
Tribunals and Commissions24 Feb 2026
Raidenbit Interactive Private Limited Vs Assessing Officer, National Faceless Appeal Centre (NFAC)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3604
Income-tax Act, 1961-Section 143(3), 144B, 250(6)Income Tax Rules-Rule 46A