COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 271 of 307

Tribunals and Commissions24 Feb 2026

Modern Frozenfood Private Limited Vs DCIT, Circle 2(2)(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3597

Income-tax Act, 1961-Section 147, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Tribunals and Commissions24 Feb 2026Allowed

Amitabh Manchanda Vs ITO

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3596

Income-tax Act, 1961-Section 143(3), 250(6)

Tribunals and Commissions24 Feb 2026

Dhruva Goel Vs DCIT Central Circle-30

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3595

Income-tax Act, 1961-Section 143(3), 153A, 271(1)(c), 68

Tribunals and Commissions24 Feb 2026Allowed

Gyan Adhar Welfare Society Vs Commissioner of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3490

Income Tax Act, 1961-Section 12AB, 80G, 11, 12

Tribunals and Commissions24 Feb 2026

Mander Jain Vs Income Tax Officer, Ward-59(5)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3463

Income Tax Act, 1961-Section 69A, 115BBE

Tribunals and Commissions23 Feb 2026Allowed

Lall Construction Company Vs Deputy Commissioner Of Income Tax (34)-1, Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3873

Income Tax Act, 1961-Section 250, 143(3), 143(1), 154, 270A, 199, 36(1)(va), 139(1), 37(1), 30 to 36

Tribunals and Commissions23 Feb 2026Allowed

M/s Boang Technology Pvt. Ltd. Vs ITO, Ward 1(3), Gurgaon

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3872

Income Tax Act, 1961-Section 144, 143(2), 139(1), 143(1)(a), 143(3), 143(1), 139, 142(1), 139(5), 139(9)

Tribunals and Commissions23 Feb 2026

Deputy Commissioner Of Income Tax Vs Liberty Retail Revolutions Limited

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3874

Income Tax Act, 1961-Section 194C, 194I, 194-I, 194-1, 201(1), 201(1A), 201(IA), Chapter XVII-B

Tribunals and Commissions23 Feb 2026Dismissed

Income Tax Officer Vs Amit Singla

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3878

Income Tax Act, 1961-Section 250, 143(3) read with Sections 143(3A) and 143(3B), 68, 144B, 144B(7)(vii), 37(1)

Tribunals and Commissions23 Feb 2026

Anupma Bidra Vs Income Tax Officer, Ward 5(1)(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3904

Income Tax Act, 1961-Section 144, 147, 148, 69, 250 subsection 6, 50C, 271 subsection 1 cLimitation Act, 1963-Section 5

Tribunals and Commissions23 Feb 2026Allowed

Anuneet Buildwell Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3903

Income Tax Act, 1961-Section 147, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Tribunals and Commissions23 Feb 2026

ACIT Vs V Vistar Interior LLP

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3901

Income Tax Act, 1961-Section 250, 143(3), 199

Tribunals and Commissions23 Feb 2026Allowed

Vale India (P) Ltd. Vs JCIT, Range-27, New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3897

Income Tax Act, 1961-Section 143(3), 68, 69, 69C, 234B, 274, 271AAC, 143(2), 142(1), 133(6)

Tribunals and Commissions23 Feb 2026Allowed

Sanjay Gupta Vs Assessment Unit, Income Tax Department, Delhi

Income Tax Appellate Tribunal · 2024 INSC 754

Income Tax Act, 1961-Section 250, 147, 144B, 148A(d), 143(3), 148, 148A(b), 149, 149(1), 149(1)(b), 151Finance Act, 2024Finance Act 2021

Tribunals and Commissions23 Feb 2026Allowed

Unitech Hi-Tech Projects Private Limited Vs Income Tax Officer, NFAC, New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3889

Tribunals and Commissions23 Feb 2026Partly Allowed

ITO, Ward 10(1), Delhi Vs Picheswar Gadde

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3887

Income Tax Act, 1961-Section 250, 147, 143(3), 143(1), 133(A), 148, 151, 143(2), 2(7A), 120(3), 124(3), 120, 124, 127Wealth Tax Act, 1957-Section 16(3)

Tribunals and Commissions23 Feb 2026Allowed

Timble Technologies Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3885

Income Tax Act, 1961-Section 250, 80IAC, 44AB, 143(1), 80IC

Tribunals and Commissions23 Feb 2026Allowed

Health & Happiness Private Limited Vs Deputy Director of Income Tax, Central Processing Centre, Bengaluru

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3930

Income Tax Act, 1961-Section 5, 115BAA, 139(9), 143(1), 143(1)(a), 143(1)(a)(vi), 143(3), 194-O, 199, 250Income Tax Rules, 1962-Rule 37BA, 37BA(3)(i)Constitution of India-Article 265

Tribunals and Commissions23 Feb 2026Dismissed

Income Tax Officer Vs Super Care Gas Agency

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3927

Income Tax Act-Section 143(3), 139(4), 143(2), 142(1), 274, 44AB, 68

Tribunals and Commissions23 Feb 2026Allowed

Late Bhagh Singh Through His Legal Heir, Shri Karamjeet Yadav Vs AO, NFAC, Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3926