Tribunals and Commissions23 Feb 2026Partly Allowed
Addl. CIT Vs PEC Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3923
Income Tax Act, 1961-Section 147, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 272 of 307
Tribunals and Commissions23 Feb 2026Partly Allowed
Sh. Rakesh Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3921
Income Tax Act, 1961-Section 144
Tribunals and Commissions23 Feb 2026
Additional Commissioner Of Income Tax, Special Range-7, New Delhi Vs M/s Pawan Hans Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3920
Income Tax Act, 1961-Section 250(6), 271(1)(c), 274
Tribunals and Commissions23 Feb 2026Dismissed
DCIT Vs Sumati Garg
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3919
Income Tax Act, 1961-Section 143(3)/147
Tribunals and Commissions23 Feb 2026
Mangat Ram Sharma HUF Vs Income Tax Officer, Ward-47(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3543
Tribunals and Commissions23 Feb 2026Allowed
Puran Store Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3494
Income Tax Act, 1961-Section 250, 147, 151A, 148A(b), 148A(d), 143(3)
Tribunals and Commissions23 Feb 2026
Harish Chander Sehgal Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3485
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 234B, 234C, 270A, 271AAC
Tribunals and Commissions23 Feb 2026
Anupma Bidra Vs Ward 5(1)(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3418
Income Tax Act, 1961-Section 144, 147, 148, 69, 250(6), 50C, 271(1)(c)Limitation Act, 1963-Section 5
Tribunals and Commissions20 Feb 2026Allowed
Kishan Kumar Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3899
Income Tax Act, 1961-Sections 139(1), 139(2), 142(1), 143(2), 143(3), 148, 250, 271, 271(1)(c), 271(1 B), 274ITAT Rules-Rule 11
Tribunals and Commissions20 Feb 2026Allowed
M/s SMV Agencies Pvt. Ltd. Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3898
Income Tax Act, 1961-Section 144B
Tribunals and Commissions20 Feb 2026Allowed
Sanjay Gupta Vs DCIT, Central Circle-1
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3892
Income-tax Act, 1961-Section 153A, 143(3), 153D
Tribunals and Commissions20 Feb 2026Allowed
Sundeep Dhuper Vs ACIT, Circle-3
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3891
Income Tax Act, 1961-Section 143(3), 263, 147, 148, 40(a)(ia), 194A, 234B, 271(1)(c), 69C, 194A(3)(iii), 201(1), 271C, 2(47)TP Act-Section 53APayments of Bonus Act, 1965
Tribunals and Commissions20 Feb 2026Dismissed
Dy. Commissioner Of Income Tax (TDS) Vs M/s Orbit Resort Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3888
Tribunals and Commissions20 Feb 2026
ACIT Vs Neena Jain
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3886
Income Tax Act, 1961-Section 153A r.w.s 143(3)
Tribunals and Commissions20 Feb 2026
Hill View Marketing Pvt. Ltd. Vs PCIT, Central Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3928
Income Tax Act, 1961-Section 263, Explanation 2(a) of Section 263, 147, 148, 143(3), 143(1), 142(1), 142Companies Act, 1956Companies Act, 2013
Tribunals and Commissions20 Feb 2026Partly Allowed
ACIT Vs Amba Jewellers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3924
Income Tax Act, 1961-Section 143(3), 68, 40A(3), 115BBE
Tribunals and Commissions20 Feb 2026Partly Allowed
Mandeep Singh Vs DCIT, CC-I, Noida
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3922
Income Tax Act, 1961-Section 143(3), 69A, 143(2), 147, 142(1), 115BBE
Tribunals and Commissions20 Feb 2026Allowed
The Hisar Leading Bank Co-op Non-Agri Thrift & Credit Society Vs ITO, Ward 1, Hisar
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3918
Income-tax Act, 1961-Sections 271(1)(c), 271F, 271(1)(b), 271AAC(1), 147, 148 and 151(ii)
Tribunals and Commissions20 Feb 2026Allowed
Sh. Sudesh Gahlot Vs DCIT, Central Circle-4, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3917
Income Tax Act, 1961-Section 132, 69C, 234A, 234B, 234C, 234D, 153A, 153A(1)(a), Explanation 1 of Section 153A, 153C, 153D
Tribunals and Commissions20 Feb 2026Allowed
Aakash Bhardwaj Vs AO Circle-1
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3916
Income Tax Act, 1961-Section 250, 80JJAA, 139(1), 80JJA, 80AC, 143(1)