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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 273 of 307

Tribunals and Commissions20 Feb 2026Dismissed

DCIT, CC-II, Noida Vs Surjeet Singh

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3913

Income Tax Act, 1961-Section 147, 69A, 132, 142(1), 115BBE, 292C, 153A, 69, 68, 158B(b), 132(4A)Finance Act, 2008

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Tribunals and Commissions20 Feb 2026

Varun Beverages Limited Vs Assistant Commissioner Of Income Tax, Central Circle-7, New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3911

Income Tax Act-Section 92CA, 92CA(3), 144C, 144C(3), 92B

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Tribunals and Commissions20 Feb 2026

Machino Polymers Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3910

Income Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 36(1)(vii), 36(2)

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Tribunals and Commissions20 Feb 2026Allowed

Luv Bhardwaj Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3909

Income Tax Act, 1961-Section 250, 147, 148, 143(2), 144, 144(1)(b), 142(1), 142(A), proviso to Section 148(1) clause (b), 139, 153AFinance Act, 2023

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Tribunals and Commissions20 Feb 2026

ACIT Vs M/s Roopchand Jewellers

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3908

Income Tax Act, 1961-Section 144, 271A, 143(3), 145(3), 144A

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Tribunals and Commissions20 Feb 2026

Vedanta Limited (formerly known as the Madras Aluminium Company Ltd.) Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3949

Income-tax Act, 1961-Section 14A, 32AB, 80-I, 80-IA, 80-IB, 115JB, 139, 142(1), 143(1), 143(3), 147, 147(1), 148, 263Indian Evidence Act-Section 114

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Tribunals and Commissions20 Feb 2026Dismissed

Bindal Vanijya Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3948

Income-tax Act, 1961-Section 143(3), 263

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Tribunals and Commissions20 Feb 2026Dismissed

ACIT Vs JBM Projects And Infrastructures Pvt. Ltd

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3947

Income-tax Act, 1961-Section 153C, 143(3), 153D, 132(1)ITAT Rules-Rule 27

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Tribunals and Commissions20 Feb 2026Partly Allowed

Baljit Singh Narula Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3946

Income-tax Act, 1961-Section 147, 69C

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Tribunals and Commissions20 Feb 2026Allowed

Shadab Ahmad Siddiqui Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3945

Income-tax Act, 1961-Section 153A, 69A, 143(1), 132

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Tribunals and Commissions20 Feb 2026Dismissed

Asst. CIT Vs Vibha Taneja

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3944

Income Tax Act, 1961-Section 250

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Tribunals and Commissions20 Feb 2026Partly Allowed

M/s. NV Distilleries & Breweries Pvt. Ltd Vs DCIT, Central Circle-31, New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3943

Income-tax Act, 1961-Section 132, 142(1), 143(3), 147, 148, 151, 153A, 154

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Tribunals and Commissions20 Feb 2026Allowed

Bharat Gupta Vs ITO, Ward-72(4)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3941

Income Tax Act, 1961-Section 143(3), 147, 148

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Tribunals and Commissions20 Feb 2026

Orient Craft Limited Vs. The Dy, C.I.T

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3940

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Tribunals and Commissions20 Feb 2026Allowed

Realtime Marketing Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3936

Income-tax Act, 1961-Section 153A, 153D, 143(1), 132

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Tribunals and Commissions20 Feb 2026Allowed

Anil Aggarwal Vs Assistant Commissioner Of Income Tax, Circle-53(1), New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3935

Income-tax Act, 1961-Section 147, 147 1st proviso, 148, 143(3)

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Tribunals and Commissions20 Feb 2026

Karnal Agricultural Steel Industries Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3528

Income Tax (Appellate Tribunal) Rules, 1963-Rule 24Income Tax Act, 1961-Section 144, 68, 145(3), Rule 46ACentral Excise Act

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Tribunals and Commissions20 Feb 2026

M/s SMV Agencies Pvt. Ltd. Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3431

Income Tax Act, 1961-Section 144B

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Tribunals and Commissions19 Feb 2026Allowed

Mango Media Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3895

Income Tax Act, 1961-Sections 250, 147, 144, 271(1)(c), 271(1)(b), 271F

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Tribunals and Commissions19 Feb 2026Allowed

Sanjeev Kumar Rastogi Vs Income Tax Office, Ward-61(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3915

Income-tax Act, 1961-Section 147, 144B, 132(1), 68, 115BBE, 132(4)

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