Tribunals and Commissions06 Feb 2026Allowed
Asha Gutpa Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3688
Income Tax Act, 1961-Section 250, 143(2), 143(3), 153C, 153C(1) (First proviso), 153C(2), 153D, 69A, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
5,766 judgments · page 275 of 289
Tribunals and Commissions06 Feb 2026Dismissed
DCIT Vs Payal Khemka & Ors.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3848
Income Tax Act, 1961-Sections 132, 132(4), 132(4A), 132A, 133(1A), 133A, 131(1A), 131(A), 69, 115BBE, 143(3), 292CIndian Evidence Act, 1872-Sections 91, 92IPC 1860
Tribunals and Commissions06 Feb 2026Dismissed
Suchi Agarwal Vs ACIT, Ghaziabad
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3661
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions05 Feb 2026
Golden Sandhar Mills Ltd Vs ITO, Ward-10(3), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3690
Income-tax Act, 1961-Section 263, Explanation 2 to Section 263, 14A, Explanation to Section 14A, 143(3), 32, 40A(2)(b)
Tribunals and Commissions05 Feb 2026
M/s. Subros Educational Society (Regd) Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3687
Income Tax Act, 1961-Section 143(1), 11, 12
Tribunals and Commissions05 Feb 2026Allowed
Amit Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3686
Income Tax Act, 1961-Section 147
Tribunals and Commissions05 Feb 2026Allowed
Jaideep Khanduja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3685
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions05 Feb 2026Partly Allowed
MR Proview Teal Tech Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3684
Income Tax Act, 1961-Section 147, 68
Tribunals and Commissions05 Feb 2026Dismissed
Income Tax Officer Vs Sanjeev Aggarwal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3683
Income-tax Act-Section 148, 144BIncome-tax Rules-Rule 46A
Tribunals and Commissions05 Feb 2026Partly Allowed
Vazir Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3682
Income Tax Act, 1961-Section 143(3), 153A to 153D, 69A
Tribunals and Commissions05 Feb 2026Allowed
Nusrat Banka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3681
Income Tax Act, 1961-Section 147, 144, 250(6)
Tribunals and Commissions05 Feb 2026Allowed
Poonam Lohia Vs ACIT, CC-3, Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3680
Income-tax Act, 1961-Section 153C, 153D, 254(1)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions05 Feb 2026Dismissed
M/s Khemka Stuart Leisure Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3679
Income Tax Act, 1961-Section 143(3), 147, 148, 250, 153, 132
Tribunals and Commissions05 Feb 2026Allowed
Vinod Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3678
Income Tax Act, 1961-Section 147, 250(6)
Tribunals and Commissions05 Feb 2026
Sameer Bahadur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3677
Income Tax Act, 1961-Section 54, 147, 144, 144B
Tribunals and Commissions05 Feb 2026
ACIT Vs Rajesh Craft Jewel India Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3676
Income-tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions05 Feb 2026Allowed
Pookotukavu Venkataramana Sairam Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3537
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions05 Feb 2026Allowed
Kshitiz Impex Pvt. Ltd. Vs PCIT, Delhi-4
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3480
Income Tax Act, 1961-Section 147, 263, 143(3), 69C, 115BBE, 37, 148, 153A, 153C, 144B, 151, 292BB
Tribunals and Commissions05 Feb 2026Allowed
Manoj Aggarwal Vs ITO Ward -44(2)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3479
Income Tax Act, 1961-Section 143(3), 250, 143(2), 69A
Tribunals and Commissions05 Feb 2026Allowed
Hale Realtors Private Limited Vs I.T.O. National E-Assessment Centre
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3475
Income Tax Act, 1961-Section 143(3), 40A(2)(b), 92C, 55A, 50C, 270A