Tribunals and Commissions18 Feb 2026Partly Allowed
Gayatri Anand Society Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3997
Income-tax Act, 1961-Section 254(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,108 judgments · page 276 of 306
Tribunals and Commissions18 Feb 2026Allowed
ACC India P. Ltd. Vs Assistant Commissioner Of Income Tax, Circle-1(1), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4004
Income Tax Act, 1961-Section 250, 143(2), 133(6)
Tribunals and Commissions18 Feb 2026
Idemitsu Lube India Private Limited Vs DCIT Additional Circle 10(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3871
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 115JAA, 234A, 234B, 234C, 270A, 92CA(3)
Tribunals and Commissions18 Feb 2026Allowed
Ram Krishan Sandhu Vs JCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3870
Income Tax Act, 1961-Section 271D, 143(1), 269SS, 273B, 269T, 269ST, 271E
Tribunals and Commissions18 Feb 2026
Income Tax Officer Vs Raj Bhagwan Bansal
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3869
Income Tax Act, 1961-Section 250, 143(3), 148, 147/144, 69C, 145(3), 147, 147 to 151, 263, 127, 292BB, 34(1)RTI Act
Tribunals and Commissions18 Feb 2026Dismissed
Income Tax Officer, Ward-50(1) Vs The Silk Factory
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3868
Income Tax Act, 1961-Section 144B, 1155BBE (1), 69C, 133(6)
Tribunals and Commissions18 Feb 2026
Sikka Infrastructure Pvt Ltd Vs The A.C.I.T
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3864
Income-tax Act, 1961-Section 263, 143(3), 139(1), 148, 147, 68, 115BBEITAT Rules-Rule 18(6)
Tribunals and Commissions18 Feb 2026Partly Allowed
Assistant Commissioner Of Income Tax Vs M/s A.R. Alloys Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3863
Income Tax Act, 1961-Section 144, 145(3)Cenvat Credit Rules, 2004-Rule 9(4)Central Excise Rules
Tribunals and Commissions18 Feb 2026Dismissed
Rohan Promoters Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3862
Income Tax Act, 1961-Section 250, 271(1)(c), 143(3)/147, 275, First Proviso to Section 275(1), 274, 263, 264
Tribunals and Commissions18 Feb 2026Partly Allowed
ACIT Vs M/s Jagatjit Industries Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3860
Income Tax Act, 1961-Section 143(3), 153A, 131, 142(1), 147
Tribunals and Commissions18 Feb 2026Allowed
Nikhil Rajpal Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3505
Income Tax Act, 1961-Section 250, 270A, 270A(2)(b), 270A(6)(a), 270A(9), 119(2)(b), 139(1), 148
Tribunals and Commissions18 Feb 2026
Anil Bansal Vs ITO
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3504
Income Tax Act, 1961-Section 250, 143(3), 143(2), 69A, 115BBEThe Taxation Laws (Second Amendment) Act, 2016-Section 115BBE
Tribunals and Commissions18 Feb 2026
Neelam Chauhan Vs Income Tax Officer, Ward-5(2)(3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3569
Income Tax Act, 1961-Section 69A
Tribunals and Commissions18 Feb 2026Allowed
Citycon Buildwel Private Limited Vs ACIT, Circle 6(1), Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3613
Income Tax Act, 1961-Sections 143(3), 68, 143(2), 142(1), 115BBE
Tribunals and Commissions18 Feb 2026
Ajay Gahlot & Sons Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3472
Income Tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions18 Feb 2026Allowed
Nitin Garg Vs Minto Road
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3466
Income Tax Act, 1961-Section 147, 144, 144B, 148, 149(1)(b), 139(1), 151, 148A(d), 148A(b), 143(3)
Tribunals and Commissions18 Feb 2026Allowed
AGF Finlease (India) Limited Vs Income Tax Officer, Ward-1(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3467
Income Tax Act, 1961-Section 143(3), 154, 154(7)
Tribunals and Commissions18 Feb 2026
Ajay Gahlot & Sons Vs Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3404
Income Tax Act, 1961-Section 115BBE
Tribunals and Commissions18 Feb 2026
Aruna Sangal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3403
Income-tax Act-Section 148, 139(4)
Tribunals and Commissions17 Feb 2026Allowed
NV Distilleries Pvt. Ltd. Vs DCIT, CC-31, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3931
Income Tax Act, 1961-Sections 143, 143(3), 153A, 153D, 254(1)