Tribunals and Commissions13 Jan 2026Partly Allowed
ITO, Ward-21(1) Vs M/s Retro Footwear Private Limited
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3358
Income Tax Act, 1961-Section 143(3), 68, 143(1), 143(2), 115BBE
COURT ARCHIVE
5,766 judgments · page 289 of 289
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3358
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3382
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3379
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3370
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3384
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3392