Tribunals and Commissions28 Jan 2026Partly Allowed
Subh Karan Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3375
Income-tax Act, 1961-Section 147, 143(3), 54F, 54B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
5,766 judgments · page 287 of 289
Tribunals and Commissions28 Jan 2026Partly Allowed
Aabhay Periwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3374
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions28 Jan 2026Partly Allowed
Shri Satish Kumar HUF, Prop. M/s Ram Bhaj Pansari & Sons Vs Income Tax Officer, Ward-4, Rohtak
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3373
Income-tax Act, 1961-Section 144, 143(2), 36(1), 36(i)(iii), 40A(3)
Tribunals and Commissions28 Jan 2026Partly Allowed
Vandana Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3372
Income-tax Act, 1961-Section 147
Tribunals and Commissions28 Jan 2026Partly Allowed
V D Creations Private Limited Vs Joint Commissioner Of Income Tax, Range-26
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3371
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions28 Jan 2026
Shweta Agrawal Vs ITO
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3376
Income Tax Act, 1961-Section 250
Tribunals and Commissions28 Jan 2026Allowed
Sanganeriya Spinning Mills Pvt Ltd Vs DCIT Circle 23(2) Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3380
Income Tax Act, 1961-Section 250, 143(3), 68
Tribunals and Commissions28 Jan 2026Allowed
Mamta Vs ITO Ward 3 Rohtak
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3381
Income Tax Act, 1961-Section 250, 144, 144B, 147, 148, 148A(d), 151, 147 to 151
Tribunals and Commissions28 Jan 2026Allowed
M D Education Society Vs DCIT Circle 2(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3391
Income Tax Act, 1961-Section 250, 10(23C)(iiiad), 2(15), 154Societies Registration Act, 1860
Tribunals and Commissions28 Jan 2026
Akansh Aggarwal Vs ITO, Ward 59(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3390
Income Tax Act, 1961-Section 250, 270A
Tribunals and Commissions28 Jan 2026Allowed
Accord Electropower Pvt. Ltd. Vs ITO Ward 5(1)(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3368
Income Tax Act, 1961-Section 250, 143(3), 144B, 68
Tribunals and Commissions28 Jan 2026Allowed
NCR Warehousing Pvt. Ltd. Vs CIT(A), NFAC
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3366
Income Tax Act, 1961-Section 250, 143, 144B, 143(3)
Tribunals and Commissions28 Jan 2026Allowed
Hari Roadwayas Pvt. Ltd Vs ITO Ward 11(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3365
Income Tax Act, 1961-Section 250, 144, 68
Tribunals and Commissions28 Jan 2026Allowed
ACIT Vs Manik Wadhwa
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3363
Income Tax Act, 1961-Section 270A, 270A(9)
Tribunals and Commissions28 Jan 2026Allowed
Yashu Iron Private Limited Vs DCIT, CC-32, Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3282
Income Tax Act, 1961-Section 147, 143(3), 36(1)(iii), 69A
Tribunals and Commissions28 Jan 2026Allowed
Yashu Iron Private Limited Vs DCIT, CC-32, Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3277
Income Tax Act, 1961-Section 147/143(3), 36(1)(iii), 69A
Tribunals and Commissions28 Jan 2026Allowed
Khas Foods Pvt. Ltd Vs ITO Ward 14(3)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3310
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions27 Jan 2026Allowed
Rahul Khaitan Vs Assessment Unit, Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3362
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions27 Jan 2026Allowed
LT Foods Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3300
Income Tax Act, 1961-Section 92CA, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1) proviso, 153(2A), 153(3), 153(4)Constitution of India-Article 141
Tribunals and Commissions27 Jan 2026Allowed
Teleperformance Global Business P. Ltd. (Formerly Known As CRM Services India P. Ltd.) Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3263
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 92CAConstitution of India-Article 141Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3