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Income Tax Appellate Tribunal judgments, 2026

5,766 judgments · page 286 of 289

Tribunals and Commissions29 Jan 2026

Airbnb Payments India Private Limited Vs The DCIT Circle 1(1)

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3292

Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3)Constitution of India-Article 141

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Tribunals and Commissions29 Jan 2026

Renew Wind Energy (Shivpur) Private Limited & Anr. Vs The Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3354

Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 158AB, 92CA, 253(2), 253(3), 260A, 260A(2)(a), 261Constitution of India-Article 136, 226, 14Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026

Techno Trexim (India) Private Limited Vs ACIT, Circle 15(1), Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3353

Income Tax Act, 1961-Section 28, 36(1)(iii), 37, 37(1), 14A r.w.r. 8D, 45, 47(iii), 54

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Tribunals and Commissions29 Jan 2026

L T Foods Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3351

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 153(1), 153(4), 144C, 153, 144C(12), 144C(4), 153(2A), 92CA, 153B, 153(24), 153(3)Constitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026Allowed

Orange Business Services India Solutions Private Limited Vs Assistant Commissioner Of Income Tax, Circle 3(1)

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3350

Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153BConstitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026

Rohde And Schwarz India Private Limited Vs Assessment Unit, The Deputy Commissioner Of Income Tax, Circle 19(1), New Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3347

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 153(1), 153(4), 144C, 153, 92CA, 153(2A), 144C(12), 153B, 144C(4)Constitution of India-Article 226, 14Limitation Act-Article 113

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Tribunals and Commissions29 Jan 2026Partly Allowed

K.G. Finvest Pvt. Ltd. Vs Central Circle-29, Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3345

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 56(2)(viib), 153A, 153C, 14, 10(23FB)Income Tax Rules, 1962-Rule 11UA(2), 11UA

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Tribunals and Commissions29 Jan 2026

Techno Trexim (India) Private Limited Vs ACIT, Circle 15(1), Delhi

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3343

Income Tax Act, 1961-Sections 28, 36(1)(iii), 37, 37(1), 45, 47(iii), 54, 14A read with Rule 8D

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Tribunals and Commissions29 Jan 2026Allowed

LDM Agro Foods Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3341

Income Tax Act, 1961-Section 250, 148A(b), 148A(d), 37(1), 145

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Tribunals and Commissions29 Jan 2026

Sisotiya Educational Society Vs ITO, Exemption Ward

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3340

Income-tax Act, 1961-Section 143(1)(A)

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Tribunals and Commissions29 Jan 2026Partly Allowed

Yogesh Pruthi Vs ACIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3339

Income Tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions29 Jan 2026Allowed

Sunder Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3338

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions29 Jan 2026

Sisotiya Educational Society Vs ITO, Exemption Ward

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3337

Income-tax Act, 1961-Section 143(1)(A)

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Tribunals and Commissions29 Jan 2026Allowed

Deepak Batra Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3336

Income Tax Act, 1961-Section 143(3), 57(iii)

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Tribunals and Commissions29 Jan 2026Dismissed

Income Tax Officer Vs Azad Singh Ahlawat

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3335

Income Tax Act, 1961-Section 147, 144

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Tribunals and Commissions29 Jan 2026Allowed

Arun Adlakha Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3334

Income Tax Act, 1961-Section 147, 144

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Tribunals and Commissions29 Jan 2026Allowed

Smt. Rani Jain Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3333

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions29 Jan 2026Partly Allowed

Anuj Jain Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3332

Income Tax Act, 1961-Section 147, 144

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Tribunals and Commissions29 Jan 2026Partly Allowed

Shubira Prasad Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3331

Income Tax Act, 1961-Section 143(3), 115BBE

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Tribunals and Commissions29 Jan 2026Partly Allowed

Roshni Kapoor Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3330

Income Tax Act, 1961-Section 143(3), 115BBE

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