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Income Tax Appellate Tribunal judgments, 2026

5,766 judgments · page 284 of 289

Tribunals and Commissions29 Jan 2026Allowed

Vihar Trust Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3280

Income Tax Act, 1961-Section 250, 143(1), 11, 12A, 167B, 167B(1), 167(1), 1678(2), 167A, 10(25), 164(1)(iv), 143(1)((a)Charitable and Religious Trust Act, 1920Societies Registration Act, 1860
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Tribunals and Commissions29 Jan 2026

FEV India Private Limited Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3278

Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153BConstitution of India-Article 226, 14Limitation Act-Article 113
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Tribunals and Commissions29 Jan 2026Allowed

Vihar Trust Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3270

Income Tax Act, 1961-Section 250, 143(1), 11, 12A, 167(1), 167(2), 167A, 167B, 167B(1), 10(25), 164(1)(iv)Societies Registration Act, 1860Charitable and Religious Trust Act, 1920
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Tribunals and Commissions29 Jan 2026

Manoj Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3327

Income Tax Act, 1961-Section 263, 147, 144B, 148, 148A, 69C, 115BBE, 37(1), 68, 69, 69A, 69B, 69D, 139
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Tribunals and Commissions29 Jan 2026

Raj Kumar Garg Vs ITO

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3326

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 234A, 234B, 234C, 145(3)
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Tribunals and Commissions29 Jan 2026Allowed

Sh. Mahender Malik Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3325

Land Acquisition Act, 1894-Section 28, 34Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 154, 263, 264Finance (No.2) Act, 2009
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Tribunals and Commissions29 Jan 2026

General Motors India Private Limited Vs The Assessing Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3324

Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 92CATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Constitution of India-Article 226, 14
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