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Income Tax Appellate Tribunal judgments, 2026

5,766 judgments · page 283 of 289

Tribunals and Commissions30 Jan 2026Partly Allowed

Vivek Mann Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3352

IT Act-Section 2(7A), 120, 120(3), 124, 127, 143(2), 143(3), 144, 145(1), 145(3), 147
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Tribunals and Commissions30 Jan 2026Allowed

Anshu Dhawan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3348

Income-tax Act, 1961-Section 2(14), 2(47), 133(6), 139(1), 142(1), 143(2), 143(3), 250Transfer of Property Act, 1882-Section 53AFinance Act, 1987
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Tribunals and Commissions29 Jan 2026Partly Allowed

Rajesh Gandhi Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3289

Income Tax Act, 1961-Section 68, 132, 139(1), 144, 153, 153A, 153C, 153C(1), First Proviso to Section 153C
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Tribunals and Commissions29 Jan 2026

Jubilant Pharmova Ltd. Vs ACIT-1, Moradabad

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3286

Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 92CAConstitution of India-Article 141
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Tribunals and Commissions29 Jan 2026Dismissed

The Dy. C.I.T. Vs Gaurav Dalmia

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3285

Income-tax Act, 1961-Section 69A, 132(4), 132, 139(1), 143(2), 143(3), 148, 153A, 153C, 153D, 56(2)(viia), 271AAA(2)Income Tax Appellate Tribunal Rules, 1963-Rule 27
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Tribunals and Commissions29 Jan 2026Allowed

Johnson Matthey India P. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3284

Income Tax Act, 1961-Section 144B, 143(3), 144C(13), 153(1), 153(4), 144C, 158AB, 260A, 261, 253(2), 253(3), 260A(2)(a), 92CA, 144C(1), 144C(2), 144C(5), 153, 144C(12), 153(2A), 153B, 144C(4), 153(24), 153(3), 1404(3)Constitution of India-Article 136, 226, 14Limitation Act-Article 113
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