Tribunals and Commissions22 Jan 2026Allowed
Progressive Mega Structures Pvt. Ltd Vs ITO Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3385
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
5,766 judgments · page 288 of 289
Tribunals and Commissions22 Jan 2026Dismissed
ACIT, Circle-2(1)(1) Vs CMC Textile Private Limited
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3361
Income Tax Act, 1961-Section 143(3), 56(2)(viib)Income-tax Rules-Rule 11UA(2)(a), 11UA(2)(b)
Tribunals and Commissions22 Jan 2026Dismissed
Rakesh Kumar Vs Deputy Commissioner of Income Tax/Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3274
Income-Tax Act, 1961-Section 250(6), 143(3)
Tribunals and Commissions22 Jan 2026
Baxter (India) P. Ltd. Vs Assessing Officer, Regional e-Assessment Unit, National e-Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3318
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 92CAConstitution of India-Article 141
Tribunals and Commissions22 Jan 2026
Shri Ramesh Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3255
Income-Tax Act, 1961-Section 250(6), 143(3)
Tribunals and Commissions22 Jan 2026
Luxottica India Eyewear P. Ltd. Vs Assessing Officer, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3248
Income Tax Act, 1961-Section 144C(13), 153, 144C, 144C(1), 144C(4), 144C(12), 153(1), 153(2A), 153(3), 153(4), 92CA, 143(3)Constitution of India-Article 141
Tribunals and Commissions22 Jan 2026Allowed
Shahnaz Husain Vs Assessing Officer, Regional E-Assessment Unit, National E-Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3239
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Constitution of India-Article 141
Tribunals and Commissions22 Jan 2026
Baxter (India) P. Ltd. Vs Assessing Officer, Regional E-Assessment Unit, National E-Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3237
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1) (proviso), 153(2A), 153(3), 153(4)Constitution of India-Article 141
Tribunals and Commissions21 Jan 2026Allowed
M/s C.P & Associates (P) Ltd. Vs ACIT Circle 5(2)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3388
Income Tax Act, 1961-Section 250, 143(3), 147, 68
Tribunals and Commissions21 Jan 2026Allowed
Mohan Udyog Pvt. Ltd Vs ITO Ward 17(3)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3369
Income Tax Act, 1961-Section 250, 69A, 40(a)(ia), 143(3), 48(a)(i)
Tribunals and Commissions21 Jan 2026
Mr. Yogesh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3367
Income Tax Act, 1961-Section 144, 147, 148, 250
Tribunals and Commissions21 Jan 2026
Pioneer India Electronics P. Ltd. & Ors. Vs Deputy Commissioner Of Income Tax & Ors.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3290
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, Proviso below Section 153(1), 153(2A), 153(3), 153(4), 92CAConstitution of India-Article 141
Tribunals and Commissions21 Jan 2026
Lumileds India P Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3321
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4)Constitution of India-Article 141
Tribunals and Commissions21 Jan 2026
Air Liquide Global E&C Solutions India P. Ltd. Vs Assessment Unit, Income Tax Department, NFAC and JAO DCIT 1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3311
Income Tax Act,1961-Section 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1) proviso, 153(2A), 153(3), 153(4), 92CAConstitution of India-Article 141
Tribunals and Commissions20 Jan 2026Dismissed
ACIT CC-30 Vs RV Café Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3387
Income Tax Act-Section 250, 153C, 143(2), 143(3), 133A
Tribunals and Commissions20 Jan 2026Allowed
Sh. Aman Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3386
Income Tax Act, 1961-Sections 250, 147, 144
Tribunals and Commissions20 Jan 2026Allowed
Sanjay Kumar Yadav Vs Assessment Unit, Income-tax Department
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3360
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2)
Tribunals and Commissions19 Jan 2026Allowed
Sh. Vishnu Bhagwan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3312
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions15 Jan 2026
Income Tax Officer Vs Hema Arora
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3389
Income Tax Act, 1961-Section 143(2), 142(1), 133(6), 69A, 115BBE, 44AD
Tribunals and Commissions13 Jan 2026Dismissed
ACIT Central Circle-19 Delhi Vs M/s Alliance Advertising and Marketing Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3377
Income Tax Act, 1961-Section 250, 132(4), 132