COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 267 of 307

Tribunals and Commissions26 Feb 2026

Cargill Business Services India Private Limited Vs DCIT, Circle 1(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3464

Income-tax Act-139(1), 143(1), 143(2), 92CD, 143(3), 154, 143(1)(a), 143(1)(a)(i)

Tribunals and Commissions26 Feb 2026Allowed

V P Distributors Private Limited Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3465

Income Tax Act, 1961-Section 151, 148, 148A

Tribunals and Commissions26 Feb 2026Dismissed

Income Tax Officer Vs Naveen Goel

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3471

Income Tax Act, 1961-Section 115BBE, 69A

Tribunals and Commissions26 Feb 2026

Namit Dayal Vs Income Tax Officer, Ward-1

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3470

Income Tax Act, 1961-Section 148, 54F, 147

Tribunals and Commissions26 Feb 2026

Om Prakash Singh Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3469

Income Tax Act, 1961-Section 148, 142(1), 144, 144B

Tribunals and Commissions26 Feb 2026Allowed

Rani Devi Vs Income Tax Officer, Ward-36(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3468

Income Tax Act, 1961-Section 148, 148A, 151

Tribunals and Commissions25 Feb 2026

Opterna Technologies Private Limited Vs DCIT/Assessment Unit of National Faceless Assessment Centre ('NFAC') Circle -19(1) New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3900

Tribunals and Commissions25 Feb 2026Allowed

Mahajan Leasing & Credit P. Ltd. Vs Income Tax Officer, Ward-16(2)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3542

Income Tax Act, 1961-Section 271B, 144, 44AB

Tribunals and Commissions25 Feb 2026Allowed

Fine Properties P. Ltd. Vs Income Tax Officer, Ward-9(2)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3514

Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9Income-tax (Appellate Tribunal) Rules, 1963-Rule 32A(2)

Tribunals and Commissions25 Feb 2026

Assistant Commissioner Of Income Tax Vs Jindal Poly Films Limited

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3555

Income Tax Act,1961-Section 68, 143(3), 147, 148

Tribunals and Commissions25 Feb 2026

Anuj Kuchhal Vs Income Tax Officer, Ward-3(1)(4)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3592

Income Tax Act, 1961-Section 271(1)(c), 144D, 148, 142(1), 144Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Tribunals and Commissions25 Feb 2026Allowed

Precisely Software and Date India P. Ltd Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3591

Income Tax Act, 1961-Section 139(1), 40A(7), 143(1)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Tribunals and Commissions25 Feb 2026Allowed

Anuradha Singh Vs Circle 5 (1)(1) Gautam Budh Nagar

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3609

Income Tax Act, 1961-Section 69, 147, 115BBE, 234A, 234B, 234C, 271AAC, 143(3), 148, 143(1), 132Direct Tax Laws (Amendment) Act, 1987

Tribunals and Commissions25 Feb 2026Allowed

Shri Anand Navani Vs Additional/Joint/Deputy Commissioner/Income Tax Officer, Gurugram

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3606

Tribunals and Commissions25 Feb 2026

Parveen Garg Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3605

Income Tax Act, 1961-Section 132, 143(3), 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A, 153C

Tribunals and Commissions25 Feb 2026Allowed

Shri Sahil Kohli Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3602

Income-tax Act, 1961-Section 271(1)(c)

Tribunals and Commissions25 Feb 2026Dismissed

DCIT Vs Navneet Chaurasia & Ors.

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3600

Income Tax Act-Section 139, 153C, 143(3), 153A, 68, 69C, 133(6), 132(4), Explanation 1(i)(b) of Section 2(42A)Finance Act 2016

Tribunals and Commissions25 Feb 2026

Ganna Vikas Parishad Vs Assessment Unit Income Tax Department

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3598

U.P. Sugarcane (Regulation of Supply and Purchase) Act, 1953-Section 6Income-tax Act, 1961-Section 2(24), 10(20), 57, 80P, 80P(2)(b), 142(1), 143(2), 156Constitution of India-Article 243(d), 243P(e)

Tribunals and Commissions25 Feb 2026Allowed

ALM Infotech City Pvt. Ltd. Vs Income Tax Officer, Circle 10(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3645

Income Tax Act, 1961-Section 143(3), 144B

Tribunals and Commissions25 Feb 2026Allowed

Ituple Technologies Pvt. Ltd. Vs ACIT Cicrcle 4(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3644

Income Tax Act, 1961-Section 250, 195, 9(1)(vii), 40(a)(i), 143(3), 195(2), Chapter XVII-B, 192 to 206AB, 201(1), 139(1), 30 to 38