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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 250 of 307

Tribunals and Commissions16 Mar 2026Allowed

Sh. Sanjay Aneja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3216

Income-tax Act, 1961-Section 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(i), 151(ii), 13A, 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)
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Tribunals and Commissions16 Mar 2026Allowed

Ramesh Kesherwani Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2969

Income-tax Act, 1961-Section 153A, 143(3), 271AAB, 69A, 142(1)
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Tribunals and Commissions16 Mar 2026Allowed

Sh. Sanjay Aneja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2902

Income-tax Act, 1961-Section 13A, 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 144B, 144C, 151, 151(i), 151(ii), 151(1), 151(2)Representation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)
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