Tribunals and Commissions16 Mar 2026Allowed
Smt. Anamika Dwivedi Vs Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3237
Income-tax Act, 1961-Section 147, 144, 56(2)(x)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 249 of 307
Tribunals and Commissions16 Mar 2026
Mohini Chitkara Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3236
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions16 Mar 2026Dismissed
Income Tax Officer Vs Sh. Robin
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3235
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Sh. Amit Sharma Vs Income Tax Officer, Ward-1(1), Faridabad
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3234
Income-tax Act, 1961-Section 143(3) r.w.s. 147
Tribunals and Commissions16 Mar 2026Allowed
Amit Kumar Vs Income Tax Officer, Ward 1
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3233
Tribunals and Commissions16 Mar 2026Partly Allowed
Budh Singh Poswal Vs Income Tax Officer, Ward 67(4)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3232
Income-tax Act, 1961-Section 139, 147, 148
Tribunals and Commissions16 Mar 2026Allowed
Darshan Kumar Vs Income Tax Officer, Ward-61(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3231
Income Tax Act, 1961-Section 50C
Tribunals and Commissions16 Mar 2026
Income Tax Officer Vs Vimal International P. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3230
Income Tax Act, 1961-Section 147, 144B, 69C, 148, 151A
Tribunals and Commissions16 Mar 2026Dismissed
Sh. Deepak Garg Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3229
Income Tax Act-Section 253
Tribunals and Commissions16 Mar 2026Allowed
Saima Sarwat Malik Vs Income Tax Officer, Ward-28(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3228
Income Tax Act, 1961-Section 132, 69
Tribunals and Commissions16 Mar 2026Allowed
Sri Radha Trade Wind P. Ltd. Vs Income Tax Officer, Ward-24(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3227
Income Tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions16 Mar 2026Allowed
Deepak Ansal And Sons HUF Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3373
Income Tax Act, 1961-Section 68, 115BBE, 132(4), 144B
Tribunals and Commissions16 Mar 2026
Anurag Dua Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3372
Income Tax Act, 1961-Section 69C
Tribunals and Commissions16 Mar 2026Allowed
Mukesh Goel Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3371
Income Tax Act, 1961-Section 250, 153A, 143(3), 153D, 158BG, 119
Tribunals and Commissions16 Mar 2026Partly Allowed
ITO Vs M/s. K.V.Global Pvt.Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3370
Income Tax Act, 1961-Section 250, 143(3), 56(2)(viib), 68Income-tax Rules, 1962-Rule 11U, 11UA, 11UA(2), 11UA(2)(b)
Tribunals and Commissions16 Mar 2026Allowed
Lalit Aggarwal Vs Income Tax Officer, Ward 67(4)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3369
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Mar 2026
Vishal Pundir Vs Income Tax Officer, Ward 3(3)(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3368
Income Tax Act, 1961-Section 69A
Tribunals and Commissions16 Mar 2026Allowed
Geeta Behl Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3386
Income Tax Act, 1961-Section 250
Tribunals and Commissions16 Mar 2026
Sh. Akshay Goel Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3385
Income-tax Act, 1961-Section 153A, 143(3)
Tribunals and Commissions16 Mar 2026Allowed
Ramesh Kesherwani Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3384
Income-tax Act-Section 153A, 143(3), 271AAB, 69A, 142(1)