Tribunals and Commissions17 Mar 2026Partly Allowed
Sh. Jai Singh Hooda Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3256
Income-tax Act, 1961-Section 147, 144, 148, 143(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 247 of 307
Tribunals and Commissions17 Mar 2026Allowed
Deepak Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3255
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions17 Mar 2026Allowed
Sh. Pratik Jindal Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3254
Income Tax Act, 1961-Section 153A, 153D
Tribunals and Commissions17 Mar 2026Dismissed
DCIT Vs M/s. Nikiyog Buildwell Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3253
Income-tax Act, 1961-Section 153A, 143(3), 153C
Tribunals and Commissions17 Mar 2026Allowed
Pooja Arora Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3252
Income Tax Act, 1961-Section 143(3), 153A, 153D
Tribunals and Commissions17 Mar 2026
M/s. Dharam Raj Construction & Infrastructure (P) Ltd. Vs DCIT, Central Circle-14, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3251
Income-tax Act, 1961-Section 153A, 143(3), 153C, 153C(1) 1st proviso, 40A(3)
Tribunals and Commissions17 Mar 2026Dismissed
Sh. Harish Mahendru Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3250
Income-tax Act, 1961-Section 143(3), 147, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions17 Mar 2026Allowed
M/s. Omam Consultants Pvt. Ltd. Vs Addl. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3249
Income-tax Act, 1961-Section 143(3), 14AIncome Tax Rules-Rule 8D, 8D(2)(iii)
Tribunals and Commissions17 Mar 2026Partly Allowed
Deepak Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3207
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions17 Mar 2026
Sh. Narinder Kumar Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2890
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149, proviso to Section 149, 149(1) fourth proviso, 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions17 Mar 2026
Glo-Tech Enterprises Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2893
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Deepak Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2895
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Mar 2026
V. K. Raj Resort Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2911
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Sneh Kansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2913
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions17 Mar 2026Dismissed
Harish Chander Katyal Through Legal Heir Vs Income Tax Officer, Ward-27(2), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2921
Income Tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions17 Mar 2026
Dharmendra Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2925
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions17 Mar 2026
Garima Bhatia Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2926
Income Tax Act, 1961-Section 147, 151
Tribunals and Commissions17 Mar 2026
Style Zone Baby Products Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2927
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions17 Mar 2026
Relif Foundation Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2939
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Spectrum Talent Management Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2938
Income Tax Act, 1961-Section 143(1), 36(1)(va), 80JJAA, 28 to 43