Tribunals and Commissions17 Mar 2026
Gurpinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2937
Income Tax Act, 1961-Section 144, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 248 of 307
Tribunals and Commissions17 Mar 2026
Maharaj Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2936
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Mar 2026
Angad Yadav Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2935
Income Tax Act, 1961-Section 254, 151
Tribunals and Commissions17 Mar 2026
Chander Kanta Maratha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2934
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Rishi Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2931
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Mar 2026
Parveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2930
Income Tax Act, 1961-Section 144, 69C
Tribunals and Commissions16 Mar 2026Allowed
Sh. Om Parkash (Through Legal Heir Mr. Rajesh Kumar) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3272
Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions16 Mar 2026Allowed
Sh. Premchand Khichi Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3258
Income-tax Act, 1961-Section 143(1), 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions16 Mar 2026
Nidec Mobility India Private Limited Vs The Assessing Officer, NFAC, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3257
Income-tax Act, 1961-Section 143(1), 143(3), 144B, 144C, 144C(3), 92CA(1), 250(4), 250(6)
Tribunals and Commissions16 Mar 2026Partly Allowed
Sh. Atul Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3248
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions16 Mar 2026Allowed
Shashi Bala Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3247
Income-tax Act, 1961-Section 147, 151
Tribunals and Commissions16 Mar 2026
Palm Drive Condominium Association, Gurugram Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3246
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Sh. Sompal Tanwar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3245
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions16 Mar 2026Allowed
Lovekesh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3244
Income-tax Act, 1961-Section 147, 56
Tribunals and Commissions16 Mar 2026Allowed
Sh. Surinder Bajaj Vs Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3243
Income-tax Act, 1961-Section 147 read with Section 143(3), 69A
Tribunals and Commissions16 Mar 2026Allowed
Nanhi Si Chidiya Trust Vs CIT, Exemptions, Lucknow
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3242
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB
Tribunals and Commissions16 Mar 2026Allowed
Bimla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3241
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026Allowed
Anju Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3240
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026Allowed
Sh. Naresh Gulati Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3239
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions16 Mar 2026Partly Allowed
Sh. Surinder Pal Uppal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3238
Income-tax Act, 1961-Section 147, 144, 115BBE