Tribunals and Commissions17 Mar 2026Allowed
Angad Yadav Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3280
Income Tax Act, 1961-Section 147, 254, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 246 of 307
Tribunals and Commissions17 Mar 2026Partly Allowed
Rishi Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3279
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions17 Mar 2026Allowed
Dharmendra Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3278
Income Tax Act, 1961-Section 147, 143(3), 250(6)
Tribunals and Commissions17 Mar 2026
Indian Spinners Vs Pr. CIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3277
Income-tax Act, 1961-Section 250, 263, 143(3), 147, 148, 151A, 148A(b), 148A(d), 234B, 234C, 270A
Tribunals and Commissions17 Mar 2026Allowed
Garima Bhatia Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3276
Income Tax Act, 1961-Section 147, 151
Tribunals and Commissions17 Mar 2026Allowed
Rajan Singh Vs ITO, Ward 43 (1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3275
Income-tax Act, 1961-Section 269SS, 271D, 274, 273B, 249(2)(b)
Tribunals and Commissions17 Mar 2026Allowed
Mandir Lakshmi Narayan Tust Vs CIT (Exemption), Lucknow
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3274
Income Tax Act, 1961-Section 12A, 12A(1)(ac), 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, Chapter XII-EBFinance Act (No.2) of 2024
Tribunals and Commissions17 Mar 2026Allowed
Style Zone Baby Products Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3273
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions17 Mar 2026Dismissed
Harish Chander Katyal Through Legal Heir Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3271
Income Tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions17 Mar 2026Allowed
Mahesh Tanwar, ITO Vs Civic Centre
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3270
Income Tax Act, 1961-Section 147, 144, 144B, 249(2), 148A(d), 148, 69C
Tribunals and Commissions17 Mar 2026Allowed
V. K. Raj Resort Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3269
Income Tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions17 Mar 2026Partly Allowed
Transnational Growth Fund Ltd. Vs Income Tax Officer, Ward-16(3), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3268
Income-tax Act, 1961-Section 143(3), 271(1)(c), 68, 144A, 131, 234B, 63
Tribunals and Commissions17 Mar 2026Partly Allowed
Sneh Kansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3267
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions17 Mar 2026
Srikaya Foundation Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3266
Income Tax Act, 1961-Section 80G, 12AB(i)(b)(ii)
Tribunals and Commissions17 Mar 2026Allowed
M/s Punjab Agro Industries Vs Income Tax Officer, Ward-60(1), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3265
Income Tax Act, 1961-Section 69C, 148, 250, 250(2)(a)
Tribunals and Commissions17 Mar 2026
Krishan Kumar Vs ACIT, Circle 1(1), Gurugram
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3264
Income Tax Act, 1961-Section 250, 148, 10(37), 54F
Tribunals and Commissions17 Mar 2026Partly Allowed
Sh. Jai Singh Hooda Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3263
Income-tax Act, 1961-Section 147, 144, 148, 143(2)
Tribunals and Commissions17 Mar 2026Dismissed
Income Tax Officer, Ward-1(1), New Delhi Vs Advantage Housings Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3262
Income Tax Act, 1961-Section 250, 69C, 132, 153C, 143(3), 148, 143(2), 142(1), 147, 153A, 143, 132A, 153D, 151
Tribunals and Commissions17 Mar 2026
Sameer Bux Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3261
Income Tax Act, 1961-Section 250, 144, 271(1)(c)
Tribunals and Commissions17 Mar 2026Allowed
Cosmo Films ESOP 2015 Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3260
Income Tax Act, 1961-Section 250, 141(1), 143(1)