COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 244 of 307

Tribunals and Commissions18 Mar 2026Dismissed

M/s. Satya Metal (presently merges with RCI Industries & Technologies Ltd.) Vs ACIT, Circle-34(1), Bew Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3289

Income-tax Act, 1961-Section 143(3), 133(6), 143(2)

Tribunals and Commissions18 Mar 2026Allowed

RMS Club & Resorts Pvt. Ltd. Vs DCIT, Central Circle-28, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3287

Income-tax Act, 1961-Section 153A, 143(3), 132, 68

Tribunals and Commissions18 Mar 2026Partly Allowed

Vishal Abrol Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3379

Income Tax Act, 1961-Section 144, 115BBE

Tribunals and Commissions18 Mar 2026Partly Allowed

Hari Om Prakash Gupta HUF Vs DCIT, Central Circle-28

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3217

Income-tax Act, 1961-Section 153A, 153C, 153D, Explanation 1 of Section 153A

Tribunals and Commissions18 Mar 2026

A.K. Enterprises Vs ITO Ward35(5) Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3218

Income Tax Act 1961-Section 147, 144B, 144, 148, 142(1), 139, 250

Tribunals and Commissions18 Mar 2026Dismissed

Dy. CIT Vs Shilpa Pasari

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3215

Income Tax Act, 1961-Section 250, 143(3), 153C, 153A, 143(1), 132, 69A, 132(4), 115BBE, 132A, 147, 148

Tribunals and Commissions18 Mar 2026Allowed

M/s Rise Projects (P) Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-32

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3214

Income Tax Act, 1961-Section 250, 143(3), 147, 68, 69A, 148, 115BBE, 131, 133(6), 153A, 69C, 143(3A), 143(3B), 144B, 234A, 234B, 234CCompanies Act, 2013SARFESAI Act

Tribunals and Commissions18 Mar 2026Allowed

Home Credit Interantional a.s., Czech Republic Vs Assistant Deputy Commissioner of Income Tax International Taxation

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3213

Income Tax Act, 1961-Section 143(3), 144C, 144C(5), 144C(8), 144C(10), 144C(13), 153, 282, 234A, 234B, 270A, 270A(9), 9(1)(vi)Income Tax Rules, 1962-Rule 127A

Tribunals and Commissions18 Mar 2026Allowed

Shailesh Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3211

Income Tax Act, 1961-Sections 147, 148, 148A(b), 148A(d), 149, 149(1), 149(1)(a), 149(1)(b), 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 3(1)Finance Act, 2021

Tribunals and Commissions18 Mar 2026Allowed

Shri Parasram Commodities Private Limited Vs Deputy Commissioner Income Tax Circle-23(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3210

Income Tax Act, 1961-Section 143(3), 147, 148, 68

Tribunals and Commissions18 Mar 2026Allowed

Neemrana Hotels Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3209

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions18 Mar 2026

Jyoti Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3206

Tribunals and Commissions18 Mar 2026

Sneh Sanskar Gurukul Trust Vs CIT (E)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3204

Income Tax Act, 1961-Section 12AA(1)(b), 12A, 12AA

Tribunals and Commissions18 Mar 2026Partly Allowed

ACIT Vs M/s. Aakash Agrotech Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3200

Income-tax Act, 1961-Section 147

Tribunals and Commissions18 Mar 2026Allowed

Turner Broadcasting System Asia Pacific, Inc. Vs DCIT Circle -3(1)(1), International Taxation

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3050

Income Tax Act, 1961-Section 143C(13), 147, 143(3), 144C(5), 144C(13), 148, 9(1)(vi), 234B, 271(1)(c)

Tribunals and Commissions18 Mar 2026Dismissed

Income Tax Officer Vs Sh. Subhash

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3035

Income-tax Act, 1961-Section 147, 148, 68

Tribunals and Commissions18 Mar 2026

Vishal Abrol Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2885

Income Tax Act, 1961-Section 144, 115BBE

Tribunals and Commissions18 Mar 2026

Shreejee Aptex Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2881

Income-tax Act, 1961-Section 147, 144

Tribunals and Commissions18 Mar 2026

Baba Timber & Steels Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2883

Income Tax Act, 1961-Section 143(3), 68

Tribunals and Commissions18 Mar 2026

Sh. Ajay Kaushik Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2891

Income-tax Act, 1961-Section 143(3), 147, 151