Tribunals and Commissions18 Mar 2026Allowed
Tsering Wangchuk Vs The ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3330
Income Tax Act, 1961-Section 144, 142(1), 249(4), 249(4)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 242 of 307
Tribunals and Commissions18 Mar 2026Allowed
Aditya Seth Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3329
Income Tax Act, 1961-Section 250, 148, 147, 144B, 270A, 271(2)(c'), 139
Tribunals and Commissions18 Mar 2026Allowed
Mohd. Aslam Vs ACIT, Range -63 Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3328
Income Tax Act, 1961-Section 269SS, 269SS Explanation (iv), 269T, 271D, 271E, 274
Tribunals and Commissions18 Mar 2026Allowed
Artemis Medicare Services Limited Vs ADT - CPC, Bangaluru
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3327
Income Tax Act, 1961-Section 250, 143(1), 37Companies Act, 2013-Section 133
Tribunals and Commissions18 Mar 2026
Amunra Properties Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3326
Tribunals and Commissions18 Mar 2026Allowed
Conscient Infrastructure Pvt. Ltd. Vs DCIT Circle-73(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3325
Income Tax Act, 1961-Section 201, 201(1), 201(1A), 194C, 194A
Tribunals and Commissions18 Mar 2026Dismissed
Amazon Smart Commerce Solutions Pvt. Ltd. Vs Principal Commissioner Of Income Tax, Delhi-1
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3324
Income-tax Act, 1961-Section 263, Explanation 2 to Section 263, 143(3), 40A(2), 37, 144C(3), 144B, 143(1)(a), 40(a)(i), 40(a)(ia), 40A(2)(b), 194R, 292B, 144C, 143, 144, 147, 142, 142(2A), 143(2), 142(1), 144C(1), 144C(2), 144C(4), 144C(5), 144C(13)Finance Act, 2022
Tribunals and Commissions18 Mar 2026Partly Allowed
Assistant Commissioner of Income Tax, Central Cordcle-04 Vs Corporate International Financial Services Limited
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3323
Income-tax Act-Section 153D; Section 153A(1); Section 158BG; Section 119; Section 143(3)Right to Information Act
Tribunals and Commissions18 Mar 2026Allowed
Bela Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3322
Income Tax Act, 1961-Section 250
Tribunals and Commissions18 Mar 2026Allowed
Ambe Marble Vs ITO Ward 36(1) Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3321
Income Tax Act, 1961-Section 143(3), 68, 69, 69A, 115BBE, 143(2), 142(1)
Tribunals and Commissions18 Mar 2026Allowed
Sh. Prabhat Kumar Tondon Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3320
Income-tax Act, 1961-Section 143(3), 153A, 153C, 153D
Tribunals and Commissions18 Mar 2026Allowed
Shri Gyan Gangotri Vikas Sanstha Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3319
Income Tax Act, 1961-Section 80G, 12A(1)(ac)(ii)
Tribunals and Commissions18 Mar 2026
Deputy Commissioner Of Income Tax Vs Sicpa India Private Limited
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3318
Income Tax Act, 1961-Section 250, 69A, 143(3), 132(4A), 292C
Tribunals and Commissions18 Mar 2026Allowed
Nitin Khurana Vs ITO Circle 52(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3317
Income Tax Act, 1961-Section 250, 154, 143(1), 90/90A, 139(1), 234B, 234C, 119, 264Income-tax Rules, 1962-Rule 128(9), 128
Tribunals and Commissions18 Mar 2026Partly Allowed
Deep Chand Har Prasad Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3316
Tribunals and Commissions18 Mar 2026Allowed
Amplitude Inc. Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3315
Income Tax Act, 1961-Section 143(3), 144C(13), 115A, 234A, 234B, 244A, 10(50), 270A, 9(1)(vi), Explanation 2 to Section 9(1)(vi), Explanation 5 to Section 9(1)(vi), 9(1)(vii), Explanation 2 to Section 9(1)(vii)Finance Act, 2012
Tribunals and Commissions18 Mar 2026Partly Allowed
Deputy Commissioner Of Income Tax Central Circle -20 Delhi Vs KRSKA Capital (P.) Ltd
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3314
Income Tax Act, 1961-Section 147, 144B, 132(4), 68, 143(3), 148, 148A(b), 148A(d), 149, 151(ii), fourth Proviso to Section 149(1), third proviso to Section 149, 149A(C), 149A(d)Finance Act, 2021TOLA
Tribunals and Commissions18 Mar 2026Dismissed
ACIT Vs Meenu Ahuja
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3313
Income Tax Act, 1961-Section 250, 68, 143(3) r.w.s. 144B
Tribunals and Commissions18 Mar 2026Allowed
ILD Millennium Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3312
Income Tax Act 1961-Section 143(3), 115JB, 143(2)
Tribunals and Commissions18 Mar 2026Allowed
Arjun Singh Rawat Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3311
Income Tax Act, 1961-Section 263, 143(3), 132, 153C, 142(1), 153D, 153AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11