Tribunals and Commissions18 Mar 2026
Manjusha Manhas Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3351
Income-tax Act, 1961-Section 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 241 of 307
Tribunals and Commissions18 Mar 2026Partly Allowed
Baba Timber & Steels Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3350
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions18 Mar 2026
Deen Dayal Lok Kalyan Foundation Vs Income Tax Officer, Ward- Exemption 1(3), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3349
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions18 Mar 2026Allowed
Pooja Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3348
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions18 Mar 2026Partly Allowed
Reena Ror Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3347
Income Tax Act, 1961-Section 147
Tribunals and Commissions18 Mar 2026Allowed
Suma Tradex Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3346
Income Tax Act, 1961-Section 147, 144, 151
Tribunals and Commissions18 Mar 2026
Sh. Ajay Kaushik Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3345
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions18 Mar 2026Allowed
Sh. Bhagwan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3344
Income-tax Act, 1961-Section 147
Tribunals and Commissions18 Mar 2026Partly Allowed
Amrit Dhillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3343
Income Tax Act, 1961-Section 143(3), 147, 69
Tribunals and Commissions18 Mar 2026Allowed
Tathagat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3342
Income Tax Act, 1961-Section 143(1), 11, 119(2)(b), 12AA, 12A, 12A(1)(b), 10B, 10B(8), 139(1), 139(5), 10(23C)(v), Rule 12A(1)(b)
Tribunals and Commissions18 Mar 2026Dismissed
Delhi Medical Association Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3341
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)(iii)
Tribunals and Commissions18 Mar 2026Allowed
Manan Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3340
Income Tax Act, 1961-Section 154, 87A, 111A, 11B
Tribunals and Commissions18 Mar 2026Allowed
M/s. Manohar Filament P. Ltd. Vs DCIT, Central Circle-26
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3339
Income-tax Act, 1961-Section 153C, 153C(1)
Tribunals and Commissions18 Mar 2026Partly Allowed
Ajay Kumar Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3338
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions18 Mar 2026
Karma Biotech Pvt. Ltd. Vs DCIT, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3337
Income Tax Act-Section 143(1), 119(2)(b), 119(2), 80IAC, 80IC, 80-IA(7), 80-1A, 80J(6A)Income Tax Rules, 1962-Rule 18BBB
Tribunals and Commissions18 Mar 2026Allowed
Nafisa Vs Income Tax Officer 1(4)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3336
Income Tax Act, 1961-Section 147 / 144, 68
Tribunals and Commissions18 Mar 2026Allowed
Rajesh Kumar Mishra Vs ITO Ward 2(2) (2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3334
Income Tax Act, 1961-Section 250, 144B, 148A, 151, 147, 148
Tribunals and Commissions18 Mar 2026Partly Allowed
M/s. Singh Engcon Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3333
Income-tax Act, 1961-Section 143(3), 153A(1)(b), 68, 115BBE
Tribunals and Commissions18 Mar 2026Allowed
Manoj Kumar Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3332
Income-tax Act, 1961-Section 153D, 132A, 28, 69A, 69, 69C, 143(3), 153A, 131(3), 132(4), 119, 153A(1), 153B(1), 158BG, 2(12A), 2(22A), 2(22AA), 132(1)(iib), 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 65A, 65B
Tribunals and Commissions18 Mar 2026
Ranbir Singh Godara Vs Assistant Commissioner Of Income Tax, Circle 44(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3331
Income Tax Act-Section 143(3)