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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 239 of 307

Tribunals and Commissions19 Mar 2026Allowed

Viewpoint Foods & Services Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3364

Income Tax Act, 1961-Section 250, 56(2), 143(2), 142(1), 133(6), 2(24)(xvi), 56(2)(viib), 271(1)(c), 250(2)(a)Income Tax Rules, 1962-Rule 11UA
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Tribunals and Commissions19 Mar 2026Allowed

M/s. Rivet Logistics Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3357

Income Tax Act, 1961-Section 250, 143(3), 56(2)(b), 68, 56(2)(viib), 56(2)(vii), 56, 14Income Tax Rules, 1962-Rule 11UA, 11UA(2), 11U
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Tribunals and Commissions19 Mar 2026Partly Allowed

Ankur Agarwal Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3356

Income Tax Act, 1961-Section 250, 143(3), 69A, 143(2), 142(1)
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Tribunals and Commissions19 Mar 2026Allowed

Naresh Kumar Asseja Vs ITO, Ward 51(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3097

Income-tax Act, 1961-Section 147 r.w.s. Section 144, 148, 151, 151(i), 151(ii), 151(1), 151(2)TOLA-Section 3(1)
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